COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2016

3,701 judgments · page 150 of 186

High Courts11 Feb 2016Disposed Off

Sunil Kumar and Others Vs Central Bureau of Investigation and Others

Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0190

Central Excises and Salt Act, 1944 - Section 40, Section 40(1), Section 40(2), Section 9(b)Criminal Procedure Code, 1973 (CrPC) - Section 173, Section 227, Section 482Customs Act, 1962 - Section 155, Section 155(1), Section 155(2)

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High Courts11 Feb 2016Disposed off

State of Haryana Vs Jaidev and Others

Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2631 : (2016) 2 PLR 562

Constitution of India, 1950 — Article 227

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High Courts11 Feb 2016Dismissed

M/s D.S. Cables Vs Uttar Haryana Bijli Vitran Nigam Ltd. and another

Punjab And Haryana At Chandigarh · (2016) 2 PLR 360

Arbitration and Conciliation Act, 1996 — Section 31(5)

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High Courts11 Feb 2016Dismissed

Sham Singh Vs Kashmir Kaur And Another

Punjab And Haryana At Chandigarh · (2016) 3 HLR 59 : (2016) 3 LawHerald 2354 : (2016) 2 PLR 353

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts11 Feb 2016Disposed off

Satnam Singh Vs Ashu Garg

Punjab And Haryana At Chandigarh · (2016) 3 ICC 450 : (2016) 2 LawHerald 1839 : (2016) 2 PLR 324 : (2017) 1 RCRCivil 264

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3

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High Courts11 Feb 2016Dismissed

Dr. Rajesh Vs Bharat Lal Bhargava

Punjab And Haryana At Chandigarh · (2016) 162 AIC 624 : (2016) 3 ICC 451 : (2016) 2 LawHerald 1846 : (2016) 2 PLR 323 : (2016) 4 RCRCivil 1013

Civil Procedure Code, 1908 (CPC) — Section 102

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High Courts11 Feb 2016Dismissed

Municipal Parishad now Municipal Committee, Palwal Vs Presiding Officer and another

Punjab And Haryana At Chandigarh · (2016) 2 LLJ 166

Constitution of India, 1950 — Article 226

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High Courts11 Feb 2016Allowed

Krishan Dass Mehmi Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2016) 2 SCT 422 : (2016) 6 SLR 313

Constitution of India, 1950 — Article 14, 226

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High Courts11 Feb 2016Partly Allowed

Kamla Devi and others Vs Chand Ram and others

Punjab And Haryana At Chandigarh · (2016) 2 RCRCivil 186

Motor Vehicles Act, 1988 — Section 166, 169

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High Courts11 Feb 2016Partly Allowed

Jai Bhagwan Sharma Vs Municipal Corporation Ambala

Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0030

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High Courts11 Feb 2016Dismissed

Santokh Singh Vs The Punjab State Electricity Board and others

Punjab And Haryana At Chandigarh · (2016) LabLR 353 : (2016) 2 PLR 317

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts11 Feb 2016Allowed

Karam Chand Gupta Vs Haryana State Agricultural Marketing Board, Panchkula and another

Punjab And Haryana At Chandigarh · (2016) 2 SCT 37 : (2016) 5 SLR 51

Constitution of India, 1950 — Article 14

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High Courts11 Feb 2016Dismissed

Nafe Singh Vs Haryana State Federation of Consumers Coop. Wholesale Stores Ltd.

Punjab And Haryana At Chandigarh · (2016) 2 SCT 35 : (2016) 5 SLR 32

Constitution of India, 1950 — Article 14

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High Courts10 Feb 2016Dismissed

Guru Angad Dev Veterinary Agricultural Science University, Ludhiana Vs Commissioner of Income Tax, Ludhiana

Punjab And Haryana At Chandigarh · (2016) 387 ITR 670

Income Tax Act, 1961 — Section 194C, 201(1)

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High Courts10 Feb 2016Dismissed

The Oriental Insurance Co. Ltd. Vs Krishana and Others

Punjab And Haryana At Chandigarh · (2017) ACJ 605 : (2016) 2 PLR 557

Armed Forces Tribunals Act, 2007 — Section 3(o)Code Of Civil Procedure, 1908 (CPC) — Section 21, 99, Order 7 Rule 10AConsumer Protection Act, 1986 — Section 2(1)(d)

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High Courts10 Feb 2016Allowed