COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2016

3,701 judgments · page 148 of 186

High Courts15 Feb 2016Dismissed

Block Education Officer and others Vs Krishan Kumar and another

Punjab And Haryana At Chandigarh · (2017) 1 CLR 80 : (2016) 150 FLR 345 : (2016) 2 LLJ 158

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F

Read judgment

High Courts15 Feb 2016Dismissed

Surinder Singh and another Vs Nirmal Singh and others

Punjab And Haryana At Chandigarh · (2016) 2 PLR 248

Civil Procedure Code, 1908 (CPC) — Section 100

Read judgment

High Courts15 Feb 2016Allowed

Kumar Pal and another Vs Shish Pal Singh and others

Punjab And Haryana At Chandigarh · (2016) 2 PLR 236

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19

Read judgment

High Courts15 Feb 2016Allowed

Surinder Kumar Vs Central Bureau of Investigation and another

Punjab And Haryana At Chandigarh · (2016) 2 AICLR 174 : (2016) 1 LawHerald 574 : (2016) 5 RCRCriminal 514

Criminal Procedure Code, 1973 (CrPC) — Section 439

Read judgment

High Courts15 Feb 2016Allowed

Kunal Verma Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2016) 2 RCRCriminal 335

Delhi Special Police Establishment Act, 1946 — Section 5, 6Penal Code, 1860 (IPC) — Section 302

Read judgment

High Courts15 Feb 2016Dismissed

Rupinder Kajal Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2016) 2 SCT 38 : (2016) 5 SLR 63

Constitution of India, 1950 — Article 14, 21, 226

Read judgment

High Courts15 Feb 2016Disposed Off

EHC Sanjay Kumar Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2016) 2 SCT 38 : (2016) 5 SLR 55

Constitution of India, 1950 — Article 14Punjab Police Rules, 1934 — Rule 13

Read judgment

High Courts12 Feb 2016Dismissed

Oriental Insurance Company Ltd. Vs Mukesh Kumar and another

Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1681

Motor Vehicles Act, 1988 - Section 149, 166

Read judgment

High Courts12 Feb 2016Allowed

Rattan Singh Vs Punjab State through its Secretary, Department of Home Affairs, Punjab, Chandigarh and another others

Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1648

Civil Procedure Code, 1908 (CPC) - Section 100Punjab Home Guards Rules, 1963 - Rule 27

Read judgment

High Courts12 Feb 2016Disposed Off

Jasvir Singh and others Vs Gurjit Singh and others

Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1680

Motor Vehicles Act, 1988 - Section 166

Read judgment

High Courts12 Feb 2016Allowed

Yogesh Kumar Vs Rajinder Kumar & Sons and Others

Punjab And Haryana At Chandigarh · (2016) 2 PLR 764

Constitution of India, 1950 — Article 227

Read judgment

High Courts12 Feb 2016Dismissed

Roshan Lal Vs Hari Krishan and Others

Punjab And Haryana At Chandigarh · (2016) 2 PLR 762 : (2016) 3 RCRCivil 702

Civil Procedure Code, 1908 (CPC) — Section 100Money Lenders Act, 1938 — Section 3

Read judgment

High Courts12 Feb 2016Dismissed

Mohinder Singh (deceased) through his LRs and another Vs Laxmi Bai and another

Punjab And Haryana At Chandigarh · (2016) 2 HLR 304 : (2016) 2 LawHerald 1544 : (2016) 3 RCRCivil 823

Civil Procedure Code, 1908 (CPC) — Section 100Hindu Succession Act, 1956 — Section 8

Read judgment

High Courts12 Feb 2016Dismissed

New India Assurance Company Ltd. Vs Sushma and Others

Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1438

Motor Vehicles Act, 1988 — Section 166

Read judgment

High Courts12 Feb 2016Dismissed

Dhanna Mal Mulkh Raj Vs The Secretary to Government of Punjab and Others

Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0201

Punjab Agricultural Produce Markets Act, 1961 - Section 23, Section 43, Section 43(2)

Read judgment

High Courts12 Feb 2016Disposed off

Amit Kumar and Others Vs Dakshin Haryana Bijli Vitran Nigam Ltd. and Others

Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0191

Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 10, Section 9

Read judgment

High Courts12 Feb 2016Allowed

Ashwani Kumar Vs Narinder Singh and others

Punjab And Haryana At Chandigarh · (2016) 2 PLR 464

Motor Vehicles Act, 1988 — Section 166

Read judgment

High Courts12 Feb 2016Allowed

Ravinder Kumar Vs Rekha Rani

Punjab And Haryana At Chandigarh · (2016) 2 PLR 461

Civil Procedure Code, 1908 (CPC) — Section 144Hindu Marriage Act, 1955 — Section 13B

Read judgment

High Courts12 Feb 2016Dismissed

Regional Provident Fund Commissioner Vs The Employees Provident Fund Appellate Tribunal and another

Punjab And Haryana At Chandigarh · (2016) 150 FLR 512 : (2016) LabLR 852 : (2016) LabLR 409 : (2016) 2 LLJ 555 : (2016) 3 LLN 792

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 7Q

Read judgment

High Courts12 Feb 2016Dismissed

Babu Lal Vs State of Haryana and another

Punjab And Haryana At Chandigarh · (2016) 2 PLR 251

Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 34, 37, 38

Read judgment