High Courts16 Feb 2016Disposed off
Shifali Vs State of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2016) 2 PLR 295
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 147 of 186
High Courts16 Feb 2016Dismissed
Ram Kumar Bhadu and others Vs Dakshin Haryana Bijli Vitran Nigam Ltd. and others
Punjab And Haryana At Chandigarh · (2017) 1 RSJ 233 : (2016) 2 SCT 779
High Courts15 Feb 2016Disposed Off
Om Parkash and Others - Appellants @HASH State of Haryana and Others
Punjab And Haryana At Chandigarh · (2017) 1 RCRCivil 283
Land Acquisition Act, 1894 - Section 23(1), Section 4
High Courts15 Feb 2016Allowed
Sunita Devi Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 4 JCC 2275 : (2016) 2 LawHerald 1232 : (2016) 3 RCRCriminal 798
Penal Code, 1860 (IPC) - Section 376Protection of Children from Sexual Offences Act, 2012 - Section 4
High Courts15 Feb 2016Allowed
Didar Singh and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1596
Constitution of India, 1950 - Article 226Punjab Village Common Lands (Regulation) Act, 1961 - Section 7
High Courts15 Feb 2016Dismissed
Sunder Lal Vs Veer Kumar and others
Punjab And Haryana At Chandigarh · (2016) 3 RCRCriminal 762
Criminal Procedure Code, 1973 (CrPC) - Section 228Penal Code, 1860 (IPC) - Section 302, 306
High Courts15 Feb 2016Partly Allowed
New India Assurance Company Ltd. Vs Laxmi Rani and others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1593
Motor Vehicles Act, 1988 - Section 166, 173
High Courts15 Feb 2016Allowed
Kesar Singh Vs Megh Singh
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0376
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Section 100, Section 151Evidence Act, 1872 - Section 114Specific Relief Act, 1963 - Section 20, Section 22
High Courts15 Feb 2016Dismissed
Joginder Kaur Vs Paramjit Kaur and Others
Punjab And Haryana At Chandigarh · (2016) 2 HLR 276 : (2016) 2 LawHerald 1541
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Succession Act, 1956 — Section 10
High Courts15 Feb 2016Allowed
Bimla Rani and another Vs National Insurance Co. Ltd. and Others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1424
Motor Vehicles Act, 1988 — Section 166
High Courts15 Feb 2016Dismissed
Roop Singh and another Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1421
Penal Code, 1860 (IPC) — Section 302, 376
High Courts15 Feb 2016Dismissed
Balwinder Singh and another Vs Sadhu Singh and Others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1495
Specific Relief Act, 1963 — Section 34
High Courts15 Feb 2016Disposed Off
Ram Singh and Others Vs Ashok Kumar and Others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1440
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts15 Feb 2016Dismissed
Seema Vs Balwinder Singh and Others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 496
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101
High Courts15 Feb 2016Disposed Off
S.M. Constructions, Ludhiana Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0253
Constitution of India, 1950 - Article 226, Article 227Haryana Value Added Tax Act, 2003 - Section 24, Section 27
High Courts15 Feb 2016Dismissed
Lakhwinder Singh Vs Bimla Devi and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0225
Transfer of Property Act, 1882 - Section 53-A
High Courts15 Feb 2016Dismissed
Jagbir Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0218
Constitution of India, 1950 - Article 14, Article 16(1)
High Courts15 Feb 2016Dismissed
Haryana Power Generation Corporation Limited Vs Alstom Power and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0202
Arbitration and Conciliation Act, 1996 - Section 34
High Courts15 Feb 2016Allowed
Pala Ram Vs Santokh Singh and Others
Punjab And Haryana At Chandigarh · (2017) ACJ 1349 : (2016) 2 PLR 780
Motor Vehicles Act, 1988 — Section 166
High Courts15 Feb 2016Dismissed
National Insurance Company Ltd. Vs Paramjit Kaur and others
Punjab And Haryana At Chandigarh · (2017) ACJ 635 : (2016) 2 PLR 351
Motor Vehicles Act, 1988 — Section 149(2)