High Courts12 Feb 2016Allowed
J.S. Nagpal Vs Sube Singh and others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 249
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 149 of 186
High Courts12 Feb 2016Allowed
Sardar Ajit Singh (Dead) through LRs Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2016) 2 SCT 151
Constitution of India, 1950 — Article 14, 16, 226
High Courts12 Feb 2016Disposed off
Jatinder Kumar @ Tina Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 526 : (2016) 5 RCRCriminal 500
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts12 Feb 2016Disposed off
Suchita Dhull Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 2 SCT 40 : (2016) 5 SLR 14
Constitution of India, 1950 — Article 14, 226
High Courts11 Feb 2016Allowed
Sunil Kumar Vs Central Bureau of Investigation
Punjab And Haryana At Chandigarh · (2016) 335 ELT 399
High Courts11 Feb 2016Allowed
Sandeep @ Sipi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 3 RCRCriminal 776
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12Penal Code, 1860 (IPC) - Section 376
High Courts11 Feb 2016Disposed Off
Hazara Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1660
Constitution of India, 1950 - Article 226
High Courts11 Feb 2016Allowed
Lachman Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 RCRCriminal 784
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 302, 304B, 306
High Courts11 Feb 2016Allowed
Urban Improvement Company Pvt. Ltd. Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 858 : (2016) 2 PLJ 607 : (2016) 3 RCRCivil 167
Haryana Development and Regulation of Urban Areas Act, 1975 - Section 23Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 - Section 7
High Courts11 Feb 2016Dismissed
Gurcharan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 679
Constitution of India, 1950 - Article 22 (2), Article 22(1), Article 22(2)Criminal Procedure Code, 1973 (CrPC) - Section 167, Section 167(2), Section 170, Section 173(2), Section 439, Section 482Maharashtra Control of Organised Crime
High Courts11 Feb 2016Dismissed
Nazir Vs Ilyas
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1404 : (2016) 2 PLJ 309 : (2016) 2 PLR 397 : (2016) 5 RCRCivil 1007 : (2016) 1 RCRRent 429 : (2016) 1 RentLR 263
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23, Order 41 Rule 25, Order 41 Rule 33East Punjab Urban Rent Restriction Act, 1949 - Section 15, Section 15(3), Section 15(4), Section 16, Section 17
High Courts11 Feb 2016Disposed Off
Punjab State Industrial Development Corp. Ltd. Vs M/s Asia Spintex Ltd. and Others
Punjab And Haryana At Chandigarh · (2016) 3 AICLR 129 : (2016) 2 LawHerald 1420
Criminal Procedure Code, 1973 (CrPC) — Section 256Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts11 Feb 2016Allowed
The National Insurance Company Limited Vs Balbir Singh and another
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2620 : (2016) 2 PLR 525
Motor Vehicles Act, 1988 — Section 144
High Courts11 Feb 2016Allowed
Ran Singh Vs Kasam Deen and Others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 524 : (2016) 4 RCRCivil 723
Waqf Act, 1995 — Section 51
High Courts11 Feb 2016Dismissed
Balkar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 AICLR 395 : (2016) 2 LawHerald 1328
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420, 468, 471
High Courts11 Feb 2016Disposed Off
Arvinder Singh @ Ravinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 5 RCRCriminal 9
Criminal Procedure Code, 1973 (CrPC) — Section 319Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 12(1)Penal Code, 1860 (IPC) — Section 304B
High Courts11 Feb 2016Dismissed
Kailash Garg and Others Vs Satish Kumar and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0223
Criminal Procedure Code, 1973 (CrPC) - Section 174Motor Vehicles Act, 1988 - Section 166
High Courts11 Feb 2016Dismissed
Ram Phal and Others Vs Khazani Devi and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0219
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 3, Order 47 Rule 1, Section 100, Section 114, Section 151
High Courts11 Feb 2016Disposed Off
Ishwar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0217
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120-B, Section 363, Section 376, Section 506
High Courts11 Feb 2016Dismissed
Municipal Corporation Vs Balbir Raj Sondhi
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0200
Civil Procedure Code, 1908 (CPC) - Section 100, Section 100(1)Punjab Courts Act, 1918 - Section 41Punjab Municipal Corporation Act, 1976 - Section 242, Section 396