High Courts17 Feb 2016Disposed off
National Insurance Company Ltd. Vs Babita and Others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 639
Motor Vehicles Act, 1988 — Section 171
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 145 of 186
High Courts17 Feb 2016Dismissed
Jai Narain Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1180
Penal Code, 1860 (IPC) — Section 302
High Courts17 Feb 2016Dismissed
Bachan Kaur and Others Vs Mehal Singh and Others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 648
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts17 Feb 2016Disposed Off
Umardeen and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0267
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 489-B, Section 489-C
High Courts17 Feb 2016Disposed Off
Prime Leathers and Others Vs The Union of India and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0254
High Courts17 Feb 2016Dismissed
Paramjit Singh Vs Balwinder Singh and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0246
High Courts17 Feb 2016Dismissed
Nachattar Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0245
Constitution of India, 1950 - Article 20(2), Article 21, Article 226, Article 311(2 (b), Article 311(2) (b)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22
High Courts17 Feb 2016Allowed
Roshan Lal and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0235
Displaced Persons (Compensation and Rehabilitation) Act, 1954 - Section 22, Section 24, Section 33
High Courts17 Feb 2016Dismissed
Brij Bala Vs Maneesh Mittal
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0228
Hindu Marriage Act, 1955 - Section 12, Section 12(1)(c), Section 13Penal Code, 1860 (IPC) - Section 323
High Courts17 Feb 2016Disposed Off
Sharda Rani Vs Amar Singh and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0227
Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 63, Section 63 (2), Section 64, Section 65, Section 66, Section 74
High Courts17 Feb 2016Dismissed
Megh Nath and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0220
Criminal Procedure Code, 1973 (CrPC) - Section 173, Section 397, Section 482Penal Code, 1860 (IPC) - Section 148, Section 149, Section 323, Section 427, Section 447, Section 452, Section 506, Section 511
High Courts17 Feb 2016Dismissed
Pushpa Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0214
Criminal Procedure Code, 1973 (CrPC) - Section 173, Section 239, Section 468, Section 473, Section 482Penal Code, 1860 (IPC) - Section 120-B, Section 170, Section 427, Section 465, Section 468
High Courts17 Feb 2016Partly Allowed
Gurmeet Singh and Others Vs Jaswinder Kaur and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0205
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 12, Section 20
High Courts17 Feb 2016Allowed
Bhajan @ Kanchan @ Raju Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 AICLR 57 : (2016) 4 CriCC 721 : (2016) 2 LawHerald 1489 : (2016) 4 RCRCriminal 100
Penal Code, 1860 (IPC) — Section 376
High Courts17 Feb 2016Dismissed
Deepak Mittal Vs Bhagwan Dayal @ Bhagwat Dayal and others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 427
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts17 Feb 2016Disposed Off
Dr. Anudeep Singh Vs Dr. Geetanjali Singh
Punjab And Haryana At Chandigarh · (2016) 2 PLR 425
Hindu Marriage Act, 1955 — Section 24Protection of Women From Domestic Violence Act, 2005 — Section 20
High Courts17 Feb 2016Dismissed
Amit Vs Saroj @ Geeta
Punjab And Haryana At Chandigarh · (2016) 3 HLR 43 : (2016) 3 LawHerald 2345 : (2016) 2 PLR 349 : (2017) 2 RCRCivil 814
Hindu Marriage Act, 1955 — Section 24
High Courts17 Feb 2016Dismissed
Veena @ Pummy Vs Raj Singh
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1121
Hindu Marriage Act, 1955 — Section 13
High Courts17 Feb 2016Allowed
M/s H.P. Construction Company Engineers and Contractors Vs Union of India and ors.
Punjab And Haryana At Chandigarh · (2016) 2 PLR 235
Arbitration and Conciliation Act, 1996 — Section 21, 85
High Courts17 Feb 2016Allowed
Khalid Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 2 RCRCriminal 560
Criminal Procedure Code, 1973 (CrPC) — Section 451Prevention of Cruelty to Animals Act, 1960 — Section 11, 59, 60