High Courts19 Feb 2016Dismissed
Bijender @ Dhira Vs Pardeep and another
Punjab And Haryana At Chandigarh · (2016) 2 PLR 617
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 143 of 186
High Courts19 Feb 2016Dismissed
Niranjan Singh and Others Vs Jit Singh and Others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 613
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5Constitution of India, 1950 — Article 227
High Courts19 Feb 2016Allowed
Sandeep Kumar Vs Vikas Baniwal and another
Punjab And Haryana At Chandigarh · (2016) 2 PLR 532
Motor Vehicles Act, 1988 — Section 163-A
High Courts19 Feb 2016Allowed
Gurwinder Singh and another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 652 : (2016) 3 RCRCivil 974
Constitution of India, 1950 — Article 226Punjab Registration of Births and Death Rules, 2004 — Rule 11(4)
High Courts19 Feb 2016Allowed
Balwan Singh Vs D.H.B.V.N. and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0247
Prevention of Corruption Act, 1988 - Section 7 (13), Section 7(13)
High Courts19 Feb 2016Dismissed
Sewa Singh @ Golu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 718 : (2016) 5 RCRCriminal 447
Arms Act, 1959 — Section 25(1-B)(a)Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts19 Feb 2016Allowed
Ram Rattan Vs Guru Nanak Dev University, Amritsar
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0032
Punjab Civil Services Rules (Volume II) — Rule 2.2(b)
High Courts18 Feb 2016Allowed
Gurdev Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1669
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 406
High Courts18 Feb 2016Dismissed
Tarsem Singla Vs The DCIT, Central Circle III, Ludhiana
Punjab And Haryana At Chandigarh · (2016) 385 ITR 138
Income Tax Act, 1961 - Section 142(1), 143(2), 153A
High Courts18 Feb 2016Disposed off
Dilawar Singh Vs Amandeep Singh
Punjab And Haryana At Chandigarh · (2017) 1 CivCC 130 : (2016) 1 LAR 568 : (2016) 2 PLR 436 : (2016) 4 RCRCivil 724
Registration Act, 1908 - Section 17(1A), Section 17(2), Section 17(2) (v), Section 17(2)(v), Section 49Stamp Act, 1899 - Section 2 (14), Section 2(10), Section 32, Section 33, Section 35Transfer of Property Act, 1882 - Section 53A, S
High Courts18 Feb 2016Allowed
J.R. Saluja and Others Vs Board of School Education Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 3 RSJ 134 : (2016) 2 SCT 152
Haryana Board of School Education Act, 1969 - Section 12, Section 16, Section 17, Section 19, Section 19(2)(d), Section 3
High Courts18 Feb 2016Dismissed
Pritam Singh and another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 772
Constitution of India, 1950 — Article 227
High Courts18 Feb 2016Disposed Off
Jaibir s/o Kalu Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1533
Motor Vehicles Act, 1988 — Section 166
High Courts18 Feb 2016Disposed off
Shree Balaji Transport Corporation (Regd.) Vs Food Corporation of India, Panchkula and Others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1530
Constitution of India, 1950 — Article 226
High Courts18 Feb 2016Dismissed
Bijender Vs Vidya Devi
Punjab And Haryana At Chandigarh · (2016) 2 PLR 636
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 9 Rule 13Constitution of India, 1950 — Article 227
High Courts18 Feb 2016Allowed
Munshi Ram and another Vs Balkar Singh and Others
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2626 : (2016) 2 PLR 526
Evidence Act, 1872 — Section 77Motor Vehicles Act, 1988 — Section 149, 166, 173
High Courts18 Feb 2016Allowed
Mewa Singh and another. Vs Balwinder Singh and Others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1242
Motor Vehicles Act, 1988 — Section 166
High Courts18 Feb 2016Allowed
Nachhattar Singh and another Vs Jagga Singh and Others
Punjab And Haryana At Chandigarh · (2017) ACJ 779 : (2016) 2 PLR 718
Motor Vehicles Act, 1988 — Section 166
High Courts18 Feb 2016Dismissed
Modan Singh Vs Joginder Singh and Anr
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1445
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts18 Feb 2016Dismissed
Gurinder Singh and Others Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0230
Constitution of India, 1950 - Article 14, Article 16