COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2016

3,701 judgments · page 144 of 186

High Courts18 Feb 2016Dismissed

Vijay Kumar Dhir Vs Vinay Jain and Others

Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0209

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, Section 120-B, Section 406, Section 420, Section 465, Section 467, Section 468, Section 469, Section 471, Section 477-A

Read judgment

High Courts18 Feb 2016Dismissed

M/s Braham Kumar & Co. Vs Gurdev Singh and Others

Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1492

Limitation Act, 1963 — Section 18Specific Relief Act, 1963 — Section 34

Read judgment

High Courts18 Feb 2016Dismissed

Smt. Santosh Vs Smt. Mewa and others

Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1412

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Specific Relief Act, 1963 — Section 20

Read judgment

High Courts18 Feb 2016Disposed off

New India Assurance Co.Ltd. Vs Mohinder Kaur & others

Punjab And Haryana At Chandigarh · (2016) 4 ACC 459 : (2016) 149 FLR 533 : (2016) 2 PLR 395 : (2016) 3 TAC 22

Civil Procedure Code, 1908 (CPC) — Section 11Workmens Compensation Act, 1923 — Section 10

Read judgment

High Courts18 Feb 2016Dismissed

Rajender Singh Vs Suresh and others

Punjab And Haryana At Chandigarh · (2016) 2 PLR 443

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151

Read judgment

High Courts18 Feb 2016Dismissed

Kultar Singh Vs Balwinder Singh & others

Punjab And Haryana At Chandigarh · (2016) 2 PLR 221

Hindu Succession Act, 1956 — Section 8, 9

Read judgment

High Courts18 Feb 2016Dismissed

Union of India Vs M/s Gurdev Singh Deva

Punjab And Haryana At Chandigarh · (2016) 2 PLR 220

Arbitration and Conciliation Act, 1996 — Section 34

Read judgment

High Courts18 Feb 2016Disposed off

Ram Saran Vs Hardeep Singh and another

Punjab And Haryana At Chandigarh · (2016) 2 PLR 219

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14

Read judgment

High Courts18 Feb 2016Dismissed

M/s Eureka Industries & Others Vs Mrs. Anjana Shoor

Punjab And Haryana At Chandigarh · (2016) 2 PLR 320

Civil Procedure Code, 1908 (CPC) — Section 100

Read judgment

High Courts18 Feb 2016Allowed

Jagdish Kaur Vs Dinesh Chand

Punjab And Haryana At Chandigarh · (2016) 2 PLJ 447 : (2016) 2 PLR 318 : (2016) 1 RCRRent 667 : (2016) 1 RentLR 331

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 3East Punjab Urban Rent Restriction Act, 1949 — Section 13

Read judgment

High Courts18 Feb 2016Dismissed

M/s Pooja Rice and General Mills Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (2017) 391 ITR 140

Income Tax Act, 1961 - Section 139(5)

Read judgment

High Courts17 Feb 2016Allowed

M/s RPS Infrastructure Limited Vs M/s KST Infrastructure Limited And Another

Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0467

Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 256, 313, 378(4)

Read judgment

High Courts17 Feb 2016Allowed

Vijay Kumar Vs Sanjeev Kumar

Punjab And Haryana At Chandigarh · (2016) 2 PLR 644

Read judgment

High Courts17 Feb 2016Disposed Off

Amar Singh Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1611

Punjab Village Common Lands (Regulation) Act, 1961 - Section 13, 7

Read judgment

High Courts17 Feb 2016Disposed Off

Davinder Singh Bhella and another Vs State of Punjab and another

Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1663

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 406, 498A

Read judgment

High Courts17 Feb 2016Dismissed

Surjit Singh Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1612

Constitution of India, 1950 - Article 226

Read judgment

High Courts17 Feb 2016Dismissed

Ramesh Kaushik Vs Haryana State Agricultural Marketing Board and Others

Punjab And Haryana At Chandigarh · (2016) 149 FLR 1065 : (2016) LabLR 358 : (2016) 2 PLR 314

Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10, Section 33(C)(2), Section 33C(2), Section 33-C(2)

Read judgment

High Courts17 Feb 2016Dismissed

Major Singh and Others Vs Mahesh Garg and another

Punjab And Haryana At Chandigarh · (2016) 2 PLR 770

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 7 Rule 11

Read judgment

High Courts17 Feb 2016Disposed Off

Chander Kanta, deceased through LR Vs Davinder Parmar and Others

Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1522

Punjab Village Common Lands (Regulation) Act, 1961 — Section 123

Read judgment

High Courts17 Feb 2016Dismissed

Padam Kumar Jain Vs Ashi Jain alias Babita Jain

Punjab And Haryana At Chandigarh · (2016) 2 HLR 272 : (2016) 1 LAR 477 : (2016) 2 LawHerald 1515 : (2016) 2 PLR 649 : (2016) 3 RCRCivil 396

Hindu Marriage Act, 1955 — Section 13(1)(1a)

Read judgment