High Courts24 Feb 2016Dismissed
Rajiv Dhulla Vs M/s Aravali Apparels Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0052
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 3, Order 7 Rule 11
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 142 of 186
High Courts24 Feb 2016Allowed
Sushma Rani Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2016) 1 LAR 723 : (2016) 2 RCRCivil 289
Punjab Municipal Act, 1911 — Section 182(2)
High Courts24 Feb 2016Dismissed
Sham Sunder Khanna Vs CIT
Punjab And Haryana At Chandigarh · (2016) 386 ITR 461
Income Tax Act, 1961 - Section 131, 260A
High Courts23 Feb 2016Disposed Off
Oriental Insurance Co. Ltd. and Others Vs Charan Kaur and Others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1236
Criminal Procedure Code, 1973 (CrPC) - Section 173Penal Code, 1860 (IPC) - Section 279, Section 304-A
High Courts23 Feb 2016Allowed
Buddhi Singh Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2016) 4 RSJ 170 : (2016) 3 SCT 530
Punjab Civil Services Rules - Rule 7.3, 7.5
High Courts23 Feb 2016Disposed Off
Rambir Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 3 SCT 483
Constitution of India, 1950 - Article 14, 16
High Courts23 Feb 2016Allowed
Neetu Dheer and another. Vs State of Haryana and another.
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1387
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 482
High Courts23 Feb 2016Dismissed
Roshan Ali Vs Mehar Din and Others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 628
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7(1)(c), 151
High Courts23 Feb 2016Allowed
Royal Sundaram Alliance Insurance Company Limited Vs Krishna and Others
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2623 : (2016) 2 PLR 535
Motor Vehicles Act, 1988 — Section 138, 166, 173
High Courts23 Feb 2016Allowed
Sandip Somany Vs State of Haryana and another.
Punjab And Haryana At Chandigarh · (2016) 3 AICLR 445 : (2016) 2 LawHerald 1305
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 465
High Courts23 Feb 2016Dismissed
Manjinder Singh Vs Jatinder Singh
Punjab And Haryana At Chandigarh · (2016) 2 ICC 932 : (2016) 2 LawHerald 1441
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 28
High Courts23 Feb 2016Disposed off
Ashok Kumar Vs Sheela and Others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1650
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33Motor Vehicles Act, 1988 - Section 158, Section 166
High Courts23 Feb 2016Allowed
Kundan Lal Vs Krishana
Punjab And Haryana At Chandigarh · (2016) 2 PLR 785
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts23 Feb 2016Dismissed
Arshdeep Kaur Vs Pritam Singh
Punjab And Haryana At Chandigarh · (2016) 2 PLR 777
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts23 Feb 2016Dismissed
Ramesh Kumar Vs The Punjab State Civil Supplies Corporation, Chandigarh and Others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 776
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37
High Courts23 Feb 2016Dismissed
Vir Kaur and others Vs M/s Badri Parshad Gian Chand Commission Agents
Punjab And Haryana At Chandigarh · (2016) 2 LAR 457 : (2016) 2 PLR 611 : (2016) 2 RCRCivil 770
Punjab Registration Money Lenders Act, 1938 — Section 2(9)
High Courts23 Feb 2016Disposed off
Ishro Devi and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 888 : (2016) 5 RCRCriminal 402
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 148, 149, 201, 302, 307, 323, 324, 326, 506
High Courts23 Feb 2016Allowed
Shri Harwinder Singh and another Vs The Oriental Insurance Company and another
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0068
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Motor Vehicles Act, 1988 — Section 166
High Courts23 Feb 2016Dismissed
Bhagwat Prasad Sharma Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 2 SCT 827
Constitution of India, 1950 — Article 14, 226
High Courts19 Feb 2016Dismissed
Mithlesh Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1603
Criminal Procedure Code, 1973 (CrPC) - Section 378(3)Information and Technology Act, 2000 - Section 66DPenal Code, 1860 (IPC) - Section 328, 376, 506