High Courts25 Feb 2016Dismissed
Suman Vs Mukesh
Punjab And Haryana At Chandigarh · (2016) 3 CriCC 768 : (2016) 3 RCRCriminal 795
Criminal Procedure Code, 1973 (CrPC) - Section 378
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 140 of 186
High Courts25 Feb 2016Dismissed
H.S. Tuli and Sons Builders (P) Ltd. and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1073
Arbitration Act, 1940 - Section 11, Section 28, Section 37, Section 5, Section 8Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 227
High Courts25 Feb 2016Dismissed
Giani Bai and another Vs Harish Kumar and Others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 793
Civil Procedure Code, 1908 (CPC) — Section 100, 11Specific Relief Act, 1963 — Section 34, 37, 38
High Courts25 Feb 2016Dismissed
Kamaljeet Kaur and Others Vs Saroj Bala
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1537
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts25 Feb 2016Dismissed
Ram Murti @ Murti Devi and another Vs Parveen and Others
Punjab And Haryana At Chandigarh · (2016) 3 AICLR 122 : (2016) 2 LawHerald 1389
Penal Code, 1860 (IPC) — Section 376
High Courts25 Feb 2016Dismissed
Shaheed Captain D.K. Khola Education & Charitable Trust and another Vs The Maharishi Dayanand University and another
Punjab And Haryana At Chandigarh · (2016) 2 PLR 601 : (2017) 1 RSJ 575 : (2016) 4 SCT 723
Constitution of India, 1950 — Article 226
High Courts25 Feb 2016Disposed off
Bejinder Kumar and Others Vs Union Territory Chandigarh and Others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 529
Constitution of India, 1950 — Article 226Punjab Municipal Corporation Law (Extension To Chandigarh) Act, 1994 — Section 428-A(2)(h)
High Courts25 Feb 2016Disposed Off
Shamsher Lal Vs Jai Chand and Others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1457
Specific Relief Act, 1963 — Section 20
High Courts25 Feb 2016Disposed Off
Simran Arora Vs Central Bureau of Investigation, Special Crime-II, New Delhi
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1450
Criminal Procedure Code, 1973 (CrPC) — Section 340Penal Code, 1860 (IPC) — Section 195
High Courts25 Feb 2016Disposed Off
Jai Mohindru and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0266
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 148, Section 149, Section 307, Section 323, Section 324, Section 326
High Courts25 Feb 2016Dismissed
Kamlesh Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0243
High Courts25 Feb 2016Allowed
Krishan Kumar Vs Ritu and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0222
Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 125(3), Section 397, Section 397(3)Family Courts Act, 1984 - Section 19(1), Section 19(4)
High Courts25 Feb 2016Dismissed
Jindal Rolling Mill Limited, Hisar Vs Dakshin Haryana Bijli Vitran Nigam, Hisar and others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 394
High Courts24 Feb 2016Dismissed
Bally Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 337 ELT 207
High Courts24 Feb 2016Disposed off
Sunil Spinners Vs Bajrangi Parsad
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1301
Motor Vehicles Act, 1988 - Section 168Workmens Compensation Act, 1923 - Section 2(g), Section 22, Section 4
High Courts24 Feb 2016Dismissed
Chetan Thukral Vs Roopi Bai
Punjab And Haryana At Chandigarh · (2016) 2 PLR 787
Hindu Succession Act, 1956 - Section 14(1), Section 14(2), Section 14[1], Section 14[2]
High Courts24 Feb 2016Allowed
Ashish Yadav Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1310
High Courts24 Feb 2016Allowed
Nirmal Singh alias Nimma Vs State of Punjab & another
Punjab And Haryana At Chandigarh · (2016) 3 RCRCriminal 749
Punjab Good Conduct Prisoners (Temporary Release) Act, 1962 - Section 3, 4
High Courts24 Feb 2016Dismissed
Surjit Singh and another Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2016) 3 RCRCivil 634
Land Acquisition Act, 1894 — Section 11, 16, 4Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
High Courts24 Feb 2016Dismissed
Mahender Kumar Sharma and another Vs Ram Rattan Phor
Punjab And Haryana At Chandigarh · (2016) 2 PLR 791
Civil Procedure Code, 1908 (CPC) — Section 100