High Courts27 Feb 2016Dismissed
Kashmiri Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 CriCC 87 : (2016) 2 PLR 795 : (2016) 5 RCRCriminal 753
Penal Code, 1860 (IPC) — Section 304B
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 138 of 186
High Courts27 Feb 2016Disposed Off
Dr. Y. P. Aurora Vs Dr. Manphool Dhiman
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1506 : (2016) 2 RCRRent 681 : (2016) 1 RentLR 503
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts27 Feb 2016Disposed Off
Oriental Insurance Company Ltd. Vs Smt. Premwati and another.
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1270 : (2017) 2 PLR 167
Motor Vehicles Act, 1988 — Section 166
High Courts27 Feb 2016Dismissed
Jaswant Singh Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0241
High Courts27 Feb 2016Dismissed
Shweta Jaswal and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0233
Constitution of India, 1950 - Article 14
High Courts27 Feb 2016Allowed
Puran Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 550
Constitution of India, 1950 — Article 226Punjab Government National Emergency (Concession) Rules, 1965 — Rule 4(ii)Punjab Recruitment of Ex-servicemen Rules, 1982 — Rule 8-A
High Courts27 Feb 2016Disposed Off
Apurv and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 2 SCT 425 : (2016) 6 SLR 322
Constitution of India, 1950 — Article 14, 16, 226
High Courts27 Feb 2016Allowed
Aarti and others Vs Pt. B.D. Sharma University of Health Science, Rohtak and others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1053
Constitution of India, 1950 — Article 226
High Courts26 Feb 2016Allowed
Ajit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1184
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1, Order 9 Rule 8, Order 9 Rule 9Criminal Procedure Code, 1973 (CrPC) - Section 155 (2), Section 155(2), Section 156 (1), Section 197, Section 250, Section 482Drugs and Cosmetics Act,
High Courts26 Feb 2016Dismissed
Parminder Singh Vs Bharat Sanchar Nigam Limited & Another
Punjab And Haryana At Chandigarh · (2016) 3 SCT 823
Constitution of India, 1950 - Article 14, 226
High Courts26 Feb 2016Dismissed
Charan Singh Vs Santokh Singh
Punjab And Haryana At Chandigarh · (2016) 3 CivCC 322 : (2016) 3 ICC 61
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts26 Feb 2016Disposed Off
Sh. Avinash Sharma Vs Sudershan Kumar Anand (deceased) through LRs
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1192 : (2016) 2 PLJ 352 : (2016) 2 RCRRent 2 : (2016) 1 RentLR 348
East Punjab Urban Rent Restriction Act, 1949 - Section 13
High Courts26 Feb 2016Dismissed
Kavita Vs Krishan Kumar
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1393
Hindu Marriage Act, 1955 — Section 25
High Courts26 Feb 2016Allowed
Sukhpal Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 629
Arms Act, 1959 — Section 17(7)
High Courts26 Feb 2016Dismissed
Manish Tandon and another. Vs State of Haryana and another.
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1284
Criminal Procedure Code, 1973 (CrPC) — Section 406Penal Code, 1860 (IPC) — Section 323, 34, 406, 420, 498-A, 506
High Courts26 Feb 2016Dismissed
Municipal Council, Kartarpur Vs Rita Bharadwaj
Punjab And Haryana At Chandigarh · (2017) 1 PLJ 134 : (2016) 3 RCRCivil 38
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts26 Feb 2016Dismissed
State of Punjab and another Vs Jaswinder Singh
Punjab And Haryana At Chandigarh · (2016) 2 PLR 711
High Courts26 Feb 2016Allowed
Charanjit Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0259
Constitution of India, 1950 - Article 311Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts26 Feb 2016Dismissed
Pala Vs Vipan Kumar
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0257
Civil Procedure Code, 1908 (CPC) - Section 11Evidence Act, 1872 - Section 33Registration Act, 1908 - Section 17
High Courts26 Feb 2016Allowed
Telu Ram and Others Vs Dera Baba Guru Brahma Nand and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0256
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8, Order 41 Rule 23, Order 41 Rule 23-A, Order 41 Rule 25, Section 11