High Courts29 Feb 2016Dismissed
Dakshin Haryana Bijli Vitran Nigam Vs Sudesh Rani
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1607
Electricity Act, 2003 - Section 135
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 137 of 186
High Courts29 Feb 2016Disposed off
Ajmer Singh Vs Presiding Officer, Industrial Tribunal-cum-Labour Court-I, Gurgaon and another
Punjab And Haryana At Chandigarh · (2016) 2 LLJ 546
Industrial Disputes Act, 1947 — Section 25F
High Courts29 Feb 2016Disposed Off
Balraj Singh and another Vs Gram Panchayat Village Beholi and Others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1504
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 37
High Courts29 Feb 2016Allowed
Vijay Kumar @ Chhotu (minor) through his mother Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1415 : (2016) 5 RCRCriminal 897
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12Penal Code, 1860 (IPC) — Section 366, 376Protection of Children from Sexual Offences Act, 2012 — Section 4
High Courts29 Feb 2016Disposed off
Amarjeet Singh Vs Deputy Commissioner and Others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 593 : (2016) 3 RCRCivil 119
Maintenance and Welfare of Parents and Senior Citizens Act, 2007 — Section 16, 7
High Courts29 Feb 2016Allowed
Samay Singh Vs Presiding Officer, Central Government, Industrial Tribunal-cum-Labour Court-I, Chandigarh and Others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 710
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11
High Courts29 Feb 2016Dismissed
Rudhar Mani and another Vs Kulvir Singh and Others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1446
Motor Vehicles Act, 1988 — Section 166
High Courts29 Feb 2016Dismissed
Ashok Kumar and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1427 : (2016) 5 RCRCriminal 901
Penal Code, 1860 (IPC) — Section 325
High Courts29 Feb 2016Dismissed
Kharar Rice Mills and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0258
High Courts29 Feb 2016Dismissed
Jitender Mohan Singh and another Vs Divisional Commissioner Rohtak and others
Punjab And Haryana At Chandigarh · (2016) 4 CivCC 412 : (2016) 2 LAR 8 : (2016) 3 RCRCivil 144
Stamp Act, 1899 — Section 47-A
High Courts29 Feb 2016Allowed
Sharmila Rani and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2016) 2 LAR 4 : (2016) 3 RCRCivil 166
Stamp Act, 1899 — Section 47-A (3)
High Courts29 Feb 2016Dismissed
Kishan Kumar Sardana Vs Chanderbhan and another
Punjab And Haryana At Chandigarh · (2016) 2 PLR 488
High Courts29 Feb 2016Allowed
Roshan Lal Vs Ranbir Singh and others
Punjab And Haryana At Chandigarh · (2016) 2 RCRCivil 546
Motor Vehicles Act, 1988 — Section 166, 168
High Courts29 Feb 2016Dismissed
Jai Ram Vs Financial Commissioner (Revenue) and others
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 887
Punjab Land Revenue Act, 1887 — Section 16
High Courts29 Feb 2016Disposed off
Kailash Devi Vs State of Punjab & others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 369 : (2016) 2 RSJ 155 : (2016) 2 SCT 216
Constitution of India, 1950 — Article 14, 226
High Courts27 Feb 2016Allowed
Thein Dam Workers Union Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 2 LLJ 418
High Courts27 Feb 2016Dismissed
Aerens Goldsouk International Ltd. Vs Usha Gupta and others
Punjab And Haryana At Chandigarh · (2016) 1 LAR 506
Stamp Act, 1899 - Section 33, 34, 35
High Courts27 Feb 2016Disposed Off
Hari Chand Vs Krishan
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1666
Criminal Procedure Code, 1973 (CrPC) - Section 203, 357, 482Penal Code, 1860 (IPC) - Section 500, 501B, 506
High Courts27 Feb 2016Allowed
Nupur Aggarwal Vs Bharat Petroleum Corporation Ltd.
Punjab And Haryana At Chandigarh · (2016) 3 PLR 377
High Courts27 Feb 2016Allowed
Bhoop Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 2 LLJ 520