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Punjab And Haryana At Chandigarh judgments, 2016

3,701 judgments · page 139 of 186

High Courts26 Feb 2016Disposed off

Raghvir Singh and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0244

Constitution of India, 1950 - Article 14, Article 19(1)(g), Article 31-A, Article 31-A(a)Mines and Minerals (Development and Regulation) Act, 1957 - Section 10, Section 11, Section 11, Section 12, Section 13, Section 14, Section 15, Section 1
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High Courts26 Feb 2016Allowed

Surinder Pal Singh Vs Mandeep Kaur

Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0240

Criminal Procedure Code, 1973 (CrPC) - Section 125Penal Code, 1860 (IPC) - Section 323, Section 34, Section 342, Section 406, Section 498-A, Section 506
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High Courts26 Feb 2016Dismissed

Vinod and Others Vs State of Haryana

Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0238

Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 173, Section 175, Section 313Penal Code, 1860 (IPC) - Section 302, Section 34
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High Courts26 Feb 2016Dismissed

Umesh Mehra Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0232

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 397, Section 401Limitation Act, 1963 - Section 5Penal Code, 1860 (IPC) - Section 408, Section 420
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High Courts26 Feb 2016Allowed

Sonia Vs Harmesh

Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0224

Hindu Marriage Act, 1955 - Section 13, Section 13B, Section 9Penal Code, 1860 (IPC) - Section 120B, Section 323, Section 342, Section 406, Section 498A, Section 506
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High Courts26 Feb 2016Dismissed

Vishal Saxena Vs Swati Bhatnagar

Punjab And Haryana At Chandigarh · (2016) ALLMRCri 348 : (2016) 2 DMC 794 : (2016) 2 HLR 477 : (2016) 3 JCC 1899 : (2016) 1 LAR 673 : (2016) 3 LawHerald 2327 : (2016) 2 RCRCivil 1022 : (2016) 2 RCRCriminal 991

Criminal Procedure Code, 1973 (CrPC) — Section 125
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High Courts25 Feb 2016Dismissed

Mohan Bakery and Others Vs Deepti Goel

Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1428 : (2016) 2 PLJ 461 : (2016) 5 RCRCivil 1039 : (2016) 1 RCRRent 583 : (2016) 1 RentLR 465

Evidence Act, 1872 - Section 68Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 1, Section 1(3)Transfer of Property Act, 1882 - Section 106, Section 125
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High Courts25 Feb 2016Disposed Off

Inderjit Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2016) 3 RCRCriminal 823

Arms Act, 1959 - Section 25ACriminal Procedure Code, 1973 (CrPC) - Section 439Information and Technology Act, 2000 - Section 66F
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