High Courts17 Feb 2016Disposed off
Ashok Kumar Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2016) 2 PLR 233
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 146 of 186
High Courts17 Feb 2016Allowed
Baljit Singh Daduwal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 714 : (2016) 5 RCRCriminal 445
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 124A, 153B
High Courts17 Feb 2016Dismissed
Dr. Vishesh Malhotra Vs Dr. Alka Malhotra
Punjab And Haryana At Chandigarh · (2016) 5 ALLMR 37 : (2016) 2 HLR 132 : (2016) 1 LAR 663 : (2016) 2 LawHerald 1266 : (2016) 2 PLR 640 : (2016) 2 RCRCivil 896
Hindu Marriage Act, 1955 — Section 13(1)(ia), 23
High Courts17 Feb 2016Disposed Off
Bhagwan Dass Vs State of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2016) 2 PLR 307
Punjab Documents Writers Licensing Rules, 1961 — Rule 14(g)
High Courts17 Feb 2016Dismissed
M/s Prime Protiens Limited Vs Union of India and others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 298
Telegraph Act, 1885 — Section 7B
High Courts16 Feb 2016Allowed
Aggarwal Vidya Pracharni Sabha Vs Municipal Corporation, Faridabad and another
Punjab And Haryana At Chandigarh · (2016) 2 PLR 768
Civil Procedure Code, 1908 (CPC) — Order 10(1)(2)
High Courts16 Feb 2016Dismissed
Jogdhyan Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1417 : (2016) 5 RCRCriminal 899
Penal Code, 1860 (IPC) — Section 302, 304B
High Courts16 Feb 2016Dismissed
Hardeep Singh Vs Bhagwan Singh and Others
Punjab And Haryana At Chandigarh · (2016) 3 ICC 182 : (2016) 2 LawHerald 1325 : (2016) 3 RCRCivil 426
Registration Act, 1908 — Section 49Specific Relief Act, 1963 — Section 38
High Courts16 Feb 2016Dismissed
D.K. Bhardwaj Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0234
Constitution of India, 1950 - Article 136, Article 226
High Courts16 Feb 2016Dismissed
Charanjit Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0226
Punjab Scheduled Castes and Backward Classes (Reservation in Services) Act, 2006 - Section 5(2)
High Courts16 Feb 2016Allowed
Jai Ram Tehlan and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0213
High Courts16 Feb 2016Allowed
Laheri and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0212
Criminal Procedure Code, 1973 (CrPC) - Section 319Penal Code, 1860 (IPC) - Section 148, Section 149, Section 302, Section 34
High Courts16 Feb 2016Allowed
Chatter Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0211
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 320(9), Section 482Penal Code, 1860 (IPC) - Section 148, Section 149, Section 307, Section 313, Section 323, Section 324, Section 325, Section 326, Section 506
High Courts16 Feb 2016Disposed Off
Satish Kumar Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0208
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 120B, Section 120-B, Section 302Prevention of Corruption Act, 1988 - Section 7
High Courts16 Feb 2016Allowed
Ramandeep Singh Vs Sucha Singh and others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 350
Motor Vehicles Act, 1988 — Section 166, 173
High Courts16 Feb 2016Allowed
Gurcharan Singh @ Charna Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 890 : (2016) 5 RCRCriminal 402
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts16 Feb 2016Dismissed
Angrej Singh and others Vs Smt. Kuldeep Kaur and others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0067
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts16 Feb 2016Disposed Off
Ompati Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2016) 2 RSJ 399 : (2016) 2 SCT 39 : (2016) 5 SLR 12
Constitution of India, 1950 — Article 14, 226
High Courts16 Feb 2016Dismissed
Palwinder Singh Oberoi Vs Union of India and ors.
Punjab And Haryana At Chandigarh · (2016) 2 PLJ 618
Control of National Highways (Land and Traffic) Act, 2002 — Chapter 4
High Courts16 Feb 2016Dismissed
Pushpa Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 3 RCRCivil 182
Haryana Urban Development Authority Act, 1977 — Section 17(3), 55