High Courts10 Feb 2016Disposed off
Sukhbir Kaur Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 302
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 152 of 186
High Courts10 Feb 2016Allowed
Residents Welfare Association Vs Jaipal Singh Saroha
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0009
High Courts10 Feb 2016Allowed
Harpreet Kanwar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 SCT 551
Constitution of India, 1950 - Article 14, Article 14Punjab Civil Services Rules, 1970 - Rule 4.4(b)
High Courts10 Feb 2016Disposed off
The Commissioner of Income Tax Vs Balak Capital Private Limited
Punjab And Haryana At Chandigarh · (2017) 391 ITR 112
Income Tax Act, 1961 - Section 260A
High Courts09 Feb 2016Allowed
Dakshin Haryana Bijli Vitran Nigam Ltd. and Others Vs Permanent Lok Adalat, Public Utility Services and Others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 634
Electricity Act, 2003 - Section 126, Section 127, Section 135, Section 135, Section 136, Section 137, Section 138, Section 139, Section 140, Section 145, Section 150, Section 152, Section 153, Section 153(3), Section 154, Section 154 (5)
High Courts09 Feb 2016Allowed
Mewa Singh Vs Baljinder Singh
Punjab And Haryana At Chandigarh · (2016) 5 RCRCivil 1005
High Courts09 Feb 2016Dismissed
Bhagu Vs Jagtar Singh and Others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1400 : (2016) 2 PLR 357
Civil Procedure Code, 1908 (CPC) - Order 3 Rule 1, Order 3 Rule 2, Section 100
High Courts09 Feb 2016Dismissed
H.S. Gas Service and Others Vs UOI and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0373
Constitution of India, 1950 - Article 12, Article 14, Article 15, Article 16, Article 19 (1) (g), Article 19 (1)(g)
High Courts09 Feb 2016Dismissed
Urvinder Kaur Vs Brij Bhushan
Punjab And Haryana At Chandigarh · (2016) 2 PLR 755
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, 151
High Courts09 Feb 2016Dismissed
Smt. Rekha Vs Kurukshetra University and Others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 707
Constitution of India, 1950 — Article 226
High Courts09 Feb 2016Allowed
Mewa Singh and another Vs Jhonti Devi and Others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1534
Motor Vehicles Act, 1988 — Section 166
High Courts09 Feb 2016Allowed
Prabha Goyal Vs Arun Kumar
Punjab And Haryana At Chandigarh · (2016) 3 AICLR 169 : (2016) 2 LawHerald 1528
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts09 Feb 2016Dismissed
Daljeet Kaur Vs Harvinder Singh @ Bhola Thekedar and Others
Punjab And Haryana At Chandigarh · (2016) 5 RCRCriminal 1
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts09 Feb 2016Dismissed
Ashok Kumar and Others Vs Shivji Ram and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0204
High Courts09 Feb 2016Dismissed
Rakesh Kumar Sharma and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0199
Constitution of India, 1950 - Article 226
High Courts09 Feb 2016Allowed
Ashok Kumar and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0198
Land Acquisition Act, 1894 - Section 4
High Courts09 Feb 2016Dismissed
Kulwant Singh Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0197
Constitution of India, 1950 - Article 226
High Courts09 Feb 2016Disposed off
Rahul and another Vs Ajay Pal and others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 477
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts09 Feb 2016Dismissed
Surender Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1090
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 325
High Courts09 Feb 2016Disposed Off
Sandeep @ Monu @ Sonu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 2 AICLR 972 : (2016) 2 LawHerald 1065
Information and Technology Act, 2000 — Section 66, 66-A, 67Penal Code, 1860 (IPC) — Section 302, 306