High Courts05 Feb 2016Allowed
Sant Partap Singh @ Surbirinder Singh Vs Hari Singh and Others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 759
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 155 of 186
High Courts05 Feb 2016Dismissed
Oriental Insurance Company Ltd. Vs Sheela Devi and others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0156
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Motor Vehicles Act, 1988 — Section 166
High Courts05 Feb 2016Dismissed
Kaushal Singh Vs State of Punjab & another
Punjab And Haryana At Chandigarh · (2016) 2 RCRCriminal 643
Penal Code, 1860 (IPC) — Section 279, 338
High Courts05 Feb 2016Disposed off
Jagdish Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 2 RCRCriminal 641
Haryana Good Conduct Prisoners (Temporary Release) Rules, 2007 — Rule 10(ii)
High Courts05 Feb 2016Allowed
Braham Parkash Vs Gurdial Singh and others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 188
Motor Vehicles Act, 1988 — Section 166, 173
High Courts05 Feb 2016Allowed
Ram Kumar Garg Vs U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2016) ACD 265 : (2016) 3 BankJ 583 : (2016) 3 BC 617 : (2016) 3 DCR 286 : (2016) 2 NIJ 535 : (2016) 2 RCRCivil 759 : (2016) 2 RCRCriminal 682
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
High Courts04 Feb 2016Disposed Off
Kikkar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 RCRCriminal 49
High Courts04 Feb 2016Partly Allowed
Ujala Bakhsi and Others Vs Nirmal Singh and Others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1175
High Courts04 Feb 2016Disposed Off
Amandeep Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2016) 3 RCRCriminal 755
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 324, 333
High Courts04 Feb 2016Allowed
Manjeet Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2016) 3 RCRCriminal 754
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 406, 498A
High Courts04 Feb 2016Allowed
Angrej Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2016) 4 CriCC 446 : (2016) 3 RCRCriminal 753
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 363, 366A
High Courts04 Feb 2016Dismissed
CIT Vs State Bank of Patiala
Punjab And Haryana At Chandigarh · (2016) 386 ITR 533
Income Tax Act, 1961 - Section 194A, 271C
High Courts04 Feb 2016Allowed
Amina and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) AIR(Punjab) 143 : (2016) 3 CivCC 471 : (2016) 4 ICC 579 : (2017) 1 PLJ 145 : (2016) 2 PLR 212 : (2016) 3 RCRCivil 41
Registration Act, 1908 - Section 33, Section 34, Section 68
High Courts04 Feb 2016Dismissed
Neelam Vs Sanjay Pahwa
Punjab And Haryana At Chandigarh · (2016) 2 PLJ 344 : (2016) 1 RCRRent 696 : (2016) 1 RentLR 333
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 6ATransfer of Property Act, 1882 — Section 106
High Courts04 Feb 2016Dismissed
Ratti Ram and Others Vs Haryana State and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0186
Penal Code, 1860 (IPC) - Section 182, Section 223Prevention of Corruption Act, 1988 - Section 7
High Courts04 Feb 2016Dismissed
Nathi Ram and Others Vs Dev Rattan and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0185
High Courts04 Feb 2016Partly Allowed
Maujabi Vs Jahul and Ors
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0184
Penal Code, 1860 (IPC) - Section 279, Section 304-A, Section 337
High Courts04 Feb 2016Dismissed
Parvesh Saini and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0183
Constitution of India, 1950 - Article 226
High Courts04 Feb 2016Allowed
Kamla and Others Vs Surender Kumar and Others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1480
Motor Vehicles Act, 1988 — Section 166
High Courts04 Feb 2016Dismissed
Darshan Singh Vs State Bank of India
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0155
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A