High Courts12 Dec 1991
State of Punjab Vs Chuhar Singh
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 296 : (1992) 3 RCR(Criminal) 313
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1991
1,274 judgments · page 3 of 64
High Courts10 Dec 1991
Sneh Lata and anr. Vs State of Punjab .
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 595
High Courts10 Dec 1991
Siri Ram Sat Paul Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 613
High Courts09 Dec 1991Allowed
Chanan Singh (Deceased) Represented by his Legal Heirs Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1992) CivCC 478 : (1992) 101 PLR 467
Civil Procedure Code, 1908 (CPC) — Section 115Succession Act, 1925 — Section 214(1)
High Courts09 Dec 1991
Subhash Chander Dhawan and ors. Vs Jyoti
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 697
High Courts09 Dec 1991
Vidhya Chawla Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 1 CurLJ 314 : (1992) PLJ 295 : (1992) 2 RRR 421
High Courts09 Dec 1991
Darshan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 12 P&H CK 0047
High Courts09 Dec 1991
Bank of Baroda Vs Anand Woollen Mills Pvt. Ltd. and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 472
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts09 Dec 1991
Bawa Singh Vs Avtar Singh Johal and Another
Punjab And Haryana At Chandigarh · (1993) 1 ACC 203
Employees Compensation Act, 1923 — Section 10Limitation Act, 1963 — Section 5
High Courts08 Dec 1991
Nirmal Kaur Vs Balbir Singh and ors.
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 904 : (1992) 1 CurLJ 211 : (1992) 1 RCR(Criminal) 49
High Courts06 Dec 1991Allowed
Kailash Chand and Another Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1992) 102 PLR 57
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 226, 227Punjab Village Common Lands (Regulation) Act, 1961 — Section 10A
High Courts06 Dec 1991Dismissed
Nirmal Dass Vs Usha Devi
Punjab And Haryana At Chandigarh · (1992) 1 DMC 387
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts06 Dec 1991
Jagmohinder Singh and Others Vs The Director General Health Services and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 238
Apprentices Act, 1961 — Section 21, 21(2)Constitution of India, 1950 — Article 226, 227
High Courts06 Dec 1991
Harpal Singh Vs Anek Singh and anr.
Punjab And Haryana At Chandigarh · (1992) 2 CurLJ 218 : (1992) 1 RCR(Criminal) 318 : (1992) 1 RCR(Rent) 198
High Courts06 Dec 1991
State of Punjab Vs Rattan Lal
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 313 : (1992) 3 RCR(Criminal) 286
High Courts06 Dec 1991
Phulli Vs Balwant
Punjab And Haryana At Chandigarh · (1992) 2 LJR 716 : (1992) PLJ 162 : (1992) 2 RRR 539 : (1992) 2 RRR 91
High Courts06 Dec 1991
Karam Chand Vs Additional Registrar (C)
Punjab And Haryana At Chandigarh · (1993) 3 LJR 322 : (1993) PLJ 161 : (1993) 3 RRR 212 : (1993) 2 RRR 400
High Courts05 Dec 1991Dismissed
Dharam Singh Vs Tek Chand and Others
Punjab And Haryana At Chandigarh · (1991) 12 P&H CK 0092
High Courts05 Dec 1991Allowed
Hans Raj and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 625
Punjab Town Improvement Act, 1922 — Section 42
High Courts05 Dec 1991Allowed
Rakesh Kumar Vs Anju
Punjab And Haryana At Chandigarh · (1992) 1 DMC 307 : (1992) 1 RCR(Criminal) 222
Criminal Procedure Code, 1973 (CrPC) — Section 126