High Courts03 Dec 1991
Som Raj Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1994) 2 ACC 36
Motor Vehicles Act, 1939 — Section 110A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1991
1,274 judgments · page 5 of 64
High Courts03 Dec 1991Allowed
Vishal Kumar Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 248
Constitution of India, 1950 — Article 14, 16, 226, 227Haryana School Education Board Rules — Rule 26A(6)
High Courts03 Dec 1991Allowed
Krishan Lal Sehgal, Actor and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 237
Constitution of India, 1950 — Article 14, 16, 39
High Courts02 Dec 1991Dismissed
Mohinder Singh Vs Balbir Kaur
Punjab And Haryana At Chandigarh · (1992) 1 DMC 505
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts02 Dec 1991
State of Punjab Vs Avtar Singh
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 693 : (1992) 1 CurLJ 487 : (1992) 1 RCR(Criminal) 703
High Courts02 Dec 1991
State of Punjab Vs Darshan Singh
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 311 : (1992) 3 RCR(Criminal) 314
High Courts02 Dec 1991
Virsa Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 468 : (1992) 1 RCR(Criminal) 271
High Courts02 Dec 1991
Bala Rani Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 405
High Courts02 Dec 1991
Anil Kumar Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1992) 3 RCR(Criminal) 191
High Courts02 Dec 1991
Rattan Singh Vs Sharda
Punjab And Haryana At Chandigarh · (1992) 1 DMC 510 : (1992) 1 RCR(Criminal) 194
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts29 Nov 1991Allowed
Balwinder Singh Driver Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 101 PLR 390
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5
High Courts29 Nov 1991
Court of its Own Motion Vs Rakesh Garg etc.
Punjab And Haryana At Chandigarh · (1993) 2 ILR (P&H) 27 : (1992) 101 PLR 346
Hindu Marriage Act, 1955 — Section 13B(2)
High Courts29 Nov 1991Dismissed
Constable Brij Pal Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 340
Constitution of India, 1950 — Article 226, 227Punjab Police Rules, 1934 — Rule 16.24(1), 16.38
High Courts29 Nov 1991
Amarjit Kaur Vs Ranjit Singh Sarao
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 278 : (1992) 2 RCR(Criminal) 47
High Courts29 Nov 1991
Kuldip Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 2 RCR(Criminal) 102
High Courts29 Nov 1991Dismissed
Gram Panchayat Shitabgarh Vs The Director, Consolidation of Holdings and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 616
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts29 Nov 1991Allowed
Inder Sain Vs Gian Chand Malik
Punjab And Haryana At Chandigarh · (1992) 101 PLR 392 : (1992) 1 RCR(Rent) 345
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 15(5)
High Courts29 Nov 1991
Rishi Kumar Vs Suresh Chand and Others
Punjab And Haryana At Chandigarh · (1992) CivCC 435 : (1992) 101 PLR 254
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, 115
High Courts29 Nov 1991Allowed
State of Punjab Vs Lashkar Singh
Punjab And Haryana At Chandigarh · (1992) CriLJ 1745 : (1992) 1 RCR(Criminal) 185
Criminal Procedure Code, 1973 (CrPC) — Section 313Drugs and Cosmetics Act, 1940 — Section 18, 18A, 27A, 28
High Courts28 Nov 1991
State of Punjab Vs Mehal Singh
Punjab And Haryana At Chandigarh · (1992) 3 RCR(Criminal) 327