High Courts28 Nov 1991
Devinder Kumar Vs Punjab State and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 59
Constitution of India, 1950 — Article 14, 226, 227, 41, 45
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1991
1,274 judgments · page 6 of 64
High Courts28 Nov 1991
Seema Vs Devinder Vohra
Punjab And Haryana At Chandigarh · (1992) 1 DMC 371
Hindu Marriage Act, 1955 — Section 24
High Courts28 Nov 1991
United Bus Service Vs The State Transport Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (1992) 1 ACC 627
Motor Vehicles Act, 1939 — Section 43A
High Courts28 Nov 1991
Seema Vohra Vs Devinder Vohra
Punjab And Haryana At Chandigarh · (1992) CivCC 333 : (1992) 1 DMC 264 : (1992) 101 PLR 250
Hindu Marriage Act, 1955 — Section 24
High Courts28 Nov 1991
Amrit Rani Vs Malhotra Industrial Corporation
Punjab And Haryana At Chandigarh · (1992) CivCC 733 : (1992) 1 CivCC 733 : (1992) 1 RCR(Criminal) 193
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Income Tax Act, 1961 — Section 278BNegotiable Instruments Act, 1881 (NI) — Section 138, 138B, 141
High Courts28 Nov 1991
Punjab State Cooperative Supply and Marketing Federation Ltd. Vs Commissioner (Appeals) Jalandhar Division
Punjab And Haryana At Chandigarh · (1992) PLJ 695 : (1993) 1 RRR 496
High Courts27 Nov 1991Allowed
Raghunath Dass Vs Ranbir Kumar and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 629
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts27 Nov 1991
Ramesh Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 1 BC 275 : (1997) 1 DCR 244 : (1984) 1 DCR 244 : (1992) 2 RCR(Criminal) 167
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
High Courts27 Nov 1991
Union of India and anr. Vs Ram Narain (dead) By LRs.
Punjab And Haryana At Chandigarh · (1992) 2 LJR 468 : (1992) PLJ 232 : (1992) 2 RRR 51
High Courts27 Nov 1991
Jarnail Singh Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 234
High Courts27 Nov 1991
Om Parkash and anr. Vs Punjab State and anr.
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 391 : (1992) 1 RCR(Criminal) 195
High Courts27 Nov 1991
Romesh Chand and ors. Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 56 : (1992) 1 BC 275 : (1992) 1 BLJ 275 : (1992) ISJ 416 : (1992) 1 RCR(Criminal) 167
High Courts27 Nov 1991Allowed
Sat Pal Vs Ram Kumar and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 88
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, 115
High Courts27 Nov 1991Dismissed
Kitab Singh and Others Vs Chief Canal Officer and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 263
Constitution of India, 1950 — Article 226, 227Haryana Canal and Drainage Act, 1974 — Section 18
High Courts27 Nov 1991Dismissed
Kherra Ram Vs Maya Devi
Punjab And Haryana At Chandigarh · (1992) 1 DMC 257
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts27 Nov 1991Allowed
Karan Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 657
Constitution of India, 1950 — Article 226, 227Punjab Village Common Lands (Regulation) Act, 1961 — Section 13A
High Courts26 Nov 1991Allowed
The State of Punjab Vs S.I. Sarup Singh
Punjab And Haryana At Chandigarh · (1994) 2 ILR (P&H) 1
High Courts26 Nov 1991Dismissed
Kulwant Singh Vs Hardial Singh
Punjab And Haryana At Chandigarh · (1992) 101 PLR 166
High Courts26 Nov 1991
Shiv Kumar and anr. Vs Jaswant Singh and anr.
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 389 : (1992) 1 RCR(Criminal) 236
High Courts26 Nov 1991
Suresh Kumar Singhal Vs S.K.Khetarpal and ors.
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 257 : (1992) 1 SCT 480