High Courts22 Nov 1991
Jagjit Singh (deceased)/L.Rs. Vs Union of India and another
Punjab And Haryana At Chandigarh · (1993) 3 LJR 766 : (1993) PLJ 91 : (1993) 2 RRR 120
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1991
1,274 judgments · page 8 of 64
High Courts22 Nov 1991Allowed
Behari Lal Sharma and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1992) ACJ 831 : (1992) 102 PLR 8
Motor Vehicles Act, 1939 — Section 110A
High Courts22 Nov 1991Allowed
Budhu Vs Shri Jagdish
Punjab And Haryana At Chandigarh · (1992) 102 PLR 87 : (1992) 2 RCR(Rent) 74
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15(5)
High Courts20 Nov 1991
State of Punjab Vs Gurjant Singh and ors.
Punjab And Haryana At Chandigarh · (1992) 3 RCR(Criminal) 254
High Courts19 Nov 1991Dismissed
Amar Singh Vs Smt. Prem
Punjab And Haryana At Chandigarh · (1992) CivCC 280 : (1993) 1 RCR(Criminal) 43
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts19 Nov 1991
Rameshwar Dass and Another Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1993) 103 PLR 265 : (1992) 3 RCR(Criminal) 697
Penal Code, 1860 (IPC) — Section 302, 304B
High Courts19 Nov 1991Allowed
Daulat Ram Vs The Haryana State Electricity Board and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 289
Constitution of India, 1950 — Article 226, 227
High Courts19 Nov 1991
Gurdev Singh Vs Chandigarh Administration
Punjab And Haryana At Chandigarh · (1992) 1 CurLJ 399 : (1992) PLJ 125 : (1992) 1 RRR 434
High Courts19 Nov 1991
Bhai Manjit Singh, Managing Director, Montari Industries Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 412 : (1992) 1 CurLJ 51 : (1992) 1 RCR(Criminal) 244
High Courts19 Nov 1991
Lakha Singh and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 223
High Courts19 Nov 1991Allowed
Bhai Manjit Singh and Others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 279
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 22(6), 24(2), 24(3), 24(4), 29Penal Code, 1860 (IPC) — Section 420
High Courts18 Nov 1991
State of Punjab Vs Mohan Singh and anr.
Punjab And Haryana At Chandigarh · (1992) 3 RCR(Criminal) 250
High Courts18 Nov 1991
State of Punjab Vs Amarjit Singh
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 692 : (1992) 1 CurLJ 683 : (1992) 1 RCR(Criminal) 619
High Courts18 Nov 1991Dismissed
Miri Mal Jain Metal Co. Vs The Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (1992) 101 PLR 224
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 17A, 20(3)
High Courts18 Nov 1991Allowed
Dharam Pal Chhachhiya Vs Joint Secretary (Co-operative) and Others
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 212
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 406, 409, 467, 471
High Courts16 Nov 1991
Avtar Singh Vs Darshan Singh, Station House Officer
Punjab And Haryana At Chandigarh · (1991) 1 RCR(Criminal) 542
High Courts15 Nov 1991
Sushil Ansal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 479
High Courts15 Nov 1991
State of Punjab Vs Tarsem Singh and anr.
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 640 : (1992) 1 CurLJ 620 : (1992) 3 RCR(Criminal) 17
High Courts15 Nov 1991
State of Punjab Vs Harmohinder Singh
Punjab And Haryana At Chandigarh · (1992) 2 RCR(Criminal) 443
High Courts14 Nov 1991
Mohan Lal Vohra Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1995) 2 ILR (P&H) 376