High Courts14 Nov 1991Dismissed
Foremost Diaries Limited and Others Vs Banarsi Dass Amar Nath
Punjab And Haryana At Chandigarh · (1992) 101 PLR 227
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1991
1,274 judgments · page 9 of 64
High Courts14 Nov 1991
Jaswant Singh Vs Chandigarh Administration and others
Punjab And Haryana At Chandigarh · AIR 1992 P&H 150
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8, 8Chandigarh Lease Hold of Sites and Buildings Rules, 1973 — Rule 1, 12(3
High Courts14 Nov 1991
Kulwant Kaur Vs Shaminder Paul Singh and ors.
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 648 : (1992) 1 CurLJ 504 : (1992) 1 RCR(Criminal) 587
High Courts13 Nov 1991Allowed
Smt. Bina Rani Vs Raj Kumar
Punjab And Haryana At Chandigarh · (1991) 11 P&H CK 0111
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 25
High Courts13 Nov 1991Dismissed
Hari Ram Vs Surja and Another
Punjab And Haryana At Chandigarh · (1991) 11 P&H CK 0093
Hindu Adoptions and Maintenance Act, 1956 — Section 11, 13, 16, 9(2)
High Courts13 Nov 1991
Ex. Sept. Paramjit Singh Vs The Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 230
Constitution of India, 1950 — Article 14, 226, 227
High Courts13 Nov 1991
Sukhchain Singh Atwal Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1993) 2 ILR (P&H) 302
Army Rules, 1954 — Rule 13, 14, 17Penal Code, 1860 (IPC) — Section 120B, 302, 323, 325, 34
High Courts13 Nov 1991
Shangara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 3 RCR(Criminal) 227
High Courts13 Nov 1991
State of Punjab Vs Bhago and ors.
Punjab And Haryana At Chandigarh · (1992) 1 Crimes 1082 : (1992) 1 RCR(Criminal) 372
High Courts13 Nov 1991
State of Punjab Vs Gurdial Singh
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 650 : (1992) 1 CurLJ 654 : (1992) 1 RCR(Criminal) 646
High Courts13 Nov 1991
State of Punjab Vs Major Singh
Punjab And Haryana At Chandigarh · (1992) 2 RCR(Criminal) 74
High Courts12 Nov 1991Allowed
Mukhtiar Singh Vs Punjab State and Another
Punjab And Haryana At Chandigarh · (1991) 11 P&H CK 0116
High Courts12 Nov 1991Dismissed
Malwinder Singh Vs S.L. Maini
Punjab And Haryana At Chandigarh · (1992) 101 PLR 105 : (1992) 1 RCR(Rent) 11
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)
High Courts12 Nov 1991Dismissed
Promila Devi Vs Amar Nath
Punjab And Haryana At Chandigarh · (1992) 1 DMC 485
Hindu Marriage Act, 1955 — Section 9
High Courts12 Nov 1991Dismissed
Gurdwara Guru Har Gobind Sahib Vs Sham Singh
Punjab And Haryana At Chandigarh · (1992) 101 PLR 437
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17
High Courts12 Nov 1991Dismissed
Chander Vs Hari Kishan etc.
Punjab And Haryana At Chandigarh · (1992) CivCC 418 : (1993) 1 ILR (P&H) 274 : (1992) 101 PLR 588 : (1992) 101 PLR 329
Transfer of Property Act, 1882 — Section 52
High Courts12 Nov 1991
Sheo Dayal and Another Vs Om Parkash and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 102
Contract Act, 1872 — Section 25
High Courts12 Nov 1991Allowed
Royal Bank Employees Cooperative Group Housing Society Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 223
Constitution of India, 1950 — Article 226, 227
High Courts12 Nov 1991
Hari Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 326
High Courts12 Nov 1991
Ravinder Pal Midha Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 3 RCR(Criminal) 179