High Courts01 Nov 1991
Teeka Ram Vs Land Acquisition Collector
Punjab And Haryana At Chandigarh · (1992) 1 CurLJ 304 : (1992) 2 LJR 732 : (1992) PLJ 277 : (1991) 2 RRR 455
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1991
1,274 judgments · page 11 of 64
High Courts01 Nov 1991
Rattan Kumari Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1992) 2 CurLJ 91 : (1992) PLJ 101 : (1992) 1 RRR 473 : (1992) 1 RRR 450
High Courts01 Nov 1991Allowed
Tulsi and Others Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1992) 101 PLR 235
Constitution of India, 1950 — Article 227Land Acquisition Act, 1894 — Section 28A
High Courts01 Nov 1991Dismissed
Birendra Steel Industries Vs Punjab Financial Corporation
Punjab And Haryana At Chandigarh · (1992) 101 PLR 659
Constitution of India, 1950 — Article 226, 227State Financial Corporations Act, 1951 — Section 29
High Courts01 Nov 1991Dismissed
Sarla Sachdeva Vs The Estate Officer and Others
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 209 : (1992) 101 PLR 631
Chandigarh Lease Hold of Sites and Buildings Rules, 1973 — Rule 12(3)
High Courts31 Oct 1991Dismissed
State of Punjab Vs Shinder Paul and Another
Punjab And Haryana At Chandigarh · (1993) ACJ 709 : (1992) 3 RCR(Criminal) 506
Criminal Procedure Code, 1973 (CrPC) — Section 320, 378Penal Code, 1860 (IPC) — Section 279, 338
High Courts31 Oct 1991
Lekh Ram Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 22
Constitution of India, 1950 — Article 226
High Courts31 Oct 1991Dismissed
Hira Lal and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1992) 101 PLR 241
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 3, 4, 6
High Courts31 Oct 1991
State of Haryana Vs Kamla Ram
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 309 : (1992) 2 RCR(Criminal) 63
High Courts31 Oct 1991
Mohinder Singh Vs Inspector General of Prisons, Panjab and anr.
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 40
High Courts31 Oct 1991
Nand Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 140 : (1992) 1 CurLJ 73 : (1992) 1 RCR(Criminal) 82
High Courts31 Oct 1991
Dharam Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · AIR 1992 P&H 312 : (1995) 1 ILR (P&H) 345
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13A, 7
High Courts31 Oct 1991Dismissed
Jogi Ram and Others Vs The Collector-Cum-Deputy Commissioner and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 400
Constitution of India, 1950 — Article 14, 19, 226, 31APunjab Village Common Lands (Regulation) Act, 1961 — Section 13A, 7
High Courts30 Oct 1991
State of Punjab Vs Sukhdev Singh
Punjab And Haryana At Chandigarh · (1992) 1 CurLJ 610 : (1992) 3 RCR(Criminal) 311
High Courts30 Oct 1991
Majety Prahlad Rao and ors. Vs Deputy Chief Controller of Imports and Exports
Punjab And Haryana At Chandigarh · (1992) 3 RCR(Criminal) 198
High Courts30 Oct 1991
Satish Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 2 RCR(Criminal) 239
High Courts30 Oct 1991Dismissed
Managing Committee Dayanand Mahila Mahavidyala and Another Vs Smt. Sharda Rani and Others
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 19
High Courts29 Oct 1991Dismissed
In the Matter of The Companies Act, 1956 Vs United Commercial Bank
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 268
Companies (Court) Rules, 1959 — Rule 168, 9Companies Act, 1956 — Section 171, 232(1), 425, 446, 446(1)
High Courts29 Oct 1991
State of Punjab Vs Pawan Kumar
Punjab And Haryana At Chandigarh · (1993) 2 RCR(Criminal) 28
High Courts29 Oct 1991
Sham Sunder Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1992) 1 CurLJ 390 : (1992) 1 RCR(Criminal) 491