High Courts29 Oct 1991
Hindustan Forest Co. (Private) Ltd. and Others Vs United Commercial Bank
Punjab And Haryana At Chandigarh · (1994) 79 CompCas 669 : (1992) 102 PLR 588
Companies Act, 1956 — Section 125, 446, 446(3), 537
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1991
1,274 judgments · page 12 of 64
High Courts29 Oct 1991Dismissed
Hindustan Forests Co. P. Ltd. Vs United Commercial Bank
Punjab And Haryana At Chandigarh · (1994) 79 CompCas 498 : (1994) 1 ILR (P&H) 19 : (1992) 102 PLR 513
Companies Act, 1956 — Section 484, 518
High Courts29 Oct 1991Allowed
Krishan Kumar, Advocate, Civil Court Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 26
Constitution of India, 1950 — Article 14, 16, 226
High Courts29 Oct 1991
State of Punjab and Another Vs Hans Raj Mittal
Punjab And Haryana At Chandigarh · (1994) 1 ILR (P&H) 299
Constitution of India, 1950 — Article 309Punjab Civil Services Rules — Rule 3.17A, 4.23, 6
High Courts28 Oct 1991Dismissed
Avon Scale Company Vs Regional Provident Fund Commissioner
Punjab And Haryana At Chandigarh · (1993) 2 LLJ 226 : (1992) 101 PLR 408
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
High Courts28 Oct 1991
Rulda Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 448 : (1992) 1 RCR(Criminal) 331
High Courts28 Oct 1991
Kali Ram Vs Bimla Devi
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 28
High Courts28 Oct 1991
State of Punjab Vs Piara Singh
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 615
High Courts28 Oct 1991Dismissed
Rajasthan Rajya Path Parivahan Nigam (Delux) Vs Tarawati and Others
Punjab And Haryana At Chandigarh · (1992) 1 ACC 589 : (1992) ACJ 675 : (1992) 101 PLR 496
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 173
High Courts25 Oct 1991
Sneh Beri and Another Vs Daljit Singh and Another
Punjab And Haryana At Chandigarh · (1992) 1 ACC 632 : (1993) ACJ 641
Motor Vehicles Act, 1988 — Section 92A
High Courts25 Oct 1991
Avtar Singh Sahni and others Vs Ch. Kalyan Singh and others
Punjab And Haryana At Chandigarh · AIR 1992 P&H 216
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4, Order 39 Rule 1, Order 39 Rule 2, 151
High Courts25 Oct 1991
Randhir Singh Vs Ajit Singh
Punjab And Haryana At Chandigarh · (1992) 2 CurLJ 513 : (1992) 2 LJR 565 : (1992) PLJ 412 : (1993) 1 RRR 28
High Courts25 Oct 1991
Jasbir Singh and ors. Vs Sh.S.S.Bajwa, Managing Director, The Moga Central Cooperative 'Bank Ltd and ors..
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 401 : (1992) 1 SCT 441
High Courts25 Oct 1991
Randhir Singh Vs Additional Registrar (Credit)
Punjab And Haryana At Chandigarh · (1992) 2 LJR 402 : (1992) PLJ 38 : (1992) 2 RRR 449 : (1992) 2 RRR 96
High Courts25 Oct 1991
Diwan Chand Vs Raj Rani
Punjab And Haryana At Chandigarh · (1992) 1 DMC 438
Criminal Procedure Code, 1973 (CrPC) — Section 412Dowry Prohibition Act, 1961 — Section 4, 4B, 6Penal Code, 1860 (IPC) — Section 406
High Courts24 Oct 1991Dismissed
Jaswant Singh and Another Vs Ajit Singh and Others
Punjab And Haryana At Chandigarh · (1993) 1 DMC 342 : (1993) 2 ILR (P&H) 191 : (1992) 101 PLR 550
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts24 Oct 1991
Gian Jyoti Educational Society Vs Estate Officer, Urban Estate, Punjab and others
Punjab And Haryana At Chandigarh · AIR 1992 P&H 75 : (1993) 105 PLR 178 : (1992) 1 RCR(Rent) 193
Constitution of India, 1950 — Article 39, 41Land Acquisition Act, 1894 — Section 18Punjab Urban Estates (Development and Regulation) Act, 1964 — Section 11(4), 11A, 2, 23, 23(2)
High Courts24 Oct 1991Partly Allowed
New Bank of India Vs Bhupinder Singh and Others
Punjab And Haryana At Chandigarh · (1994) 80 CompCas 501
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts24 Oct 1991
Gurdial Singh and others Vs Gurmit Singh and others
Punjab And Haryana At Chandigarh · (1992) PLJ 11 : (1992) 1 RRR 473
High Courts24 Oct 1991Allowed
Kamal Masih Vs Guru Nanak Dev University
Punjab And Haryana At Chandigarh · (1992) 2 ILR (P&H) 503 : (1992) 101 PLR 307
Constitution of India, 1950 — Article 226, 227