High Courts08 Jan 1991
Subhash Bansal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 577 : (1991) 3 RCR(Criminal) 155
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1991
1,274 judgments · page 64 of 64
High Courts08 Jan 1991
Jai Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 1 RCR(Criminal) 591
High Courts08 Jan 1991
Mahinder Singh Yadav Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 1 RCR(Criminal) 560
High Courts08 Jan 1991
Neelam Kumari Vs Vijay Kumar
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 445 : (1991) 2 RCR(Criminal) 12
High Courts08 Jan 1991
Mast Ram (deceased) by his L.Rs. Vs Paras Ram
Punjab And Haryana At Chandigarh · (1991) PLJ 547 : (1991) 2 PLR 68 : (1991) 2 RRR 568
High Courts08 Jan 1991Allowed
Dr. B.S. Sidhu Vs The Punjab Agricultural University and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 271
Constitution of India, 1950 — Article 14, 16, 226, 227
High Courts08 Jan 1991Dismissed
Gurmel Singh (Deceased) and Another Vs Ujagar Singh and Another
Punjab And Haryana At Chandigarh · (1991) 99 PLR 571
Specific Relief Act, 1963 — Section 20(4)
High Courts07 Jan 1991
Chajju Ram Yadav Vs Dyal Singh
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 590 : (1991) 2 CurLJ 471 : (1991) 3 RCR(Criminal) 167
High Courts07 Jan 1991
Raj Kumar Jain Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 89
High Courts07 Jan 1991
R.C.Kaushal Vs Black Jack India Pvt.Ltd.
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 22
High Courts07 Jan 1991
Rajinder Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 170
High Courts02 Jan 1991
Vijay Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 525
High Courts02 Jan 1991
Haryana State Vs Rang Singh
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 302 : (1992) 1 CurLJ 576 : (1992) 3 RCR(Criminal) 229
High Courts01 Jan 1991
Vakil Chand and ors. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 613