High Courts12 Nov 1991
Niranjan Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 2 RCR(Criminal) 104
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1991
1,274 judgments · page 10 of 64
High Courts12 Nov 1991
State of Punjab Vs Sat Paul
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 590 : (1992) 3 RCR(Criminal) 199
High Courts12 Nov 1991Allowed
State of Punjab, etc. Vs His Highness the Maharaja of the Erstwhile State of Kapurthala, Brig. Sulhjit Singh
Punjab And Haryana At Chandigarh · (1994) 106 PLR 16
Limitation Act, 1963 — Section 10
High Courts12 Nov 1991
Union of India (UOI) Vs National Insurance Co. Ltd. and Others
Punjab And Haryana At Chandigarh · (1992) 1 ACC 654
High Courts12 Nov 1991Dismissed
Ladda Liquors and Others Vs Chandigarh Administration and Another
Punjab And Haryana At Chandigarh · (1996) 2 ILR (P&H) 79
Constitution of India, 1950 — Article 226, 227, 265Imports and Exports (Control) Act, 1947 — Section 3Punjab Excise Act, 1914 — Section 34
High Courts12 Nov 1991Allowed
Balraj Singh Constable Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 120
Constitution of India, 1950 — Article 226Punjab Police Rules, 1934 — Rule 13.7
High Courts08 Nov 1991Dismissed
Sadhu Ram Krishan Kumar and Another Vs Union Territory Administration and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 335
Capital of Punjab (Development and Regulation) (Chandigarh Amendment) Act, 1973 — Section 3(3)Capital of Punjab (Development and Regulation) Act, 1952 — Section 5, 8APublic Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 2, 5
High Courts08 Nov 1991Dismissed
Kanwal Singh Bedharak Vs Charanji Lal Sharma and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 627
Representation of the People Act, 1951 — Section 117(1)
High Courts08 Nov 1991
State of Punjab Vs Chanan Singh
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 653 : (1992) 1 CurLJ 705 : (1992) 1 RCR(Criminal) 644
High Courts08 Nov 1991
State of Punjab Vs Balwant Singh
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 286 : (1992) 2 RCR(Criminal) 57
High Courts08 Nov 1991Dismissed
Smt. Phool Wanti Vs Surjan Singh Sadana (Died) By Lrs.
Punjab And Haryana At Chandigarh · (1992) 102 PLR 312
Registration Act, 1908 — Section 17(1), 2(6)
High Courts07 Nov 1991Allowed
Ajit Kumar Jain Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 115
High Courts07 Nov 1991
Kailash and ors. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 401 : (1992) 1 RCR(Criminal) 198
High Courts07 Nov 1991
State of Punjab Vs Bhupinder Kumar
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 293 : (1992) 2 RCR(Criminal) 17
High Courts01 Nov 1991
Uttam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 2 LJR 729 : (1992) PLJ 283 : (1992) 1 RRR 366
High Courts01 Nov 1991Allowed
Punjab Singh Vs Shugan and Others
Punjab And Haryana At Chandigarh · (1991) 11 P&H CK 0110
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151Limitation Act, 1963 — Article 65
High Courts01 Nov 1991Allowed
Jyoti Chemical and Fertilizers and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 2 ILR (P&H) 443
Constitution of India, 1950 — Article 19, 21
High Courts01 Nov 1991
Bant Singh Vs State of Punjab .
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 52 : (1992) 1 RCR(Criminal) 172
High Courts01 Nov 1991
Gajjan Singh Vs Additional Director, Consolidation of Holdings, Punjab, Chandigarh
Punjab And Haryana At Chandigarh · (1993) PLJ 76 : (1992) 1 RRR 480
High Courts01 Nov 1991
Salil Singhal, Managing Director, Pesticides India Ltd.and anr. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 467 : (1992) 1 RCR(Criminal) 224