High Courts05 Dec 1991Allowed
Harminder Singh and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 1 DMC 391 : (1992) 1 RCR(Criminal) 237
Penal Code, 1860 (IPC) — Section 406, 498A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1991
1,274 judgments · page 4 of 64
High Courts05 Dec 1991
State of Punjab Vs Bakhshish Singh
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 284 : (1992) 1 CurLJ 696 : (1992) 2 RCR(Criminal) 55
High Courts05 Dec 1991
State of Haryana Vs Nihala
Punjab And Haryana At Chandigarh · (1992) 3 RCR(Criminal) 329
High Courts05 Dec 1991Allowed
Balbir and Others Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1992) 101 PLR 477
Land Acquisition Act, 1894 — Section 18
High Courts05 Dec 1991Dismissed
Tilak Raj and Others Vs Financial Commissioner (Revenue) and Others
Punjab And Haryana At Chandigarh · (1994) 1 ILR (P&H) 310
Punjab Security of Land Tenures Act, 1953 — Section 10A, 10BPunjab Security of Land Tenures Rules, 1956 — Rule 6(5), 6(6)
High Courts04 Dec 1991Dismissed
Darshan Singh Mohi Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1993) 2 ILR (P&H) 195
Constitution of India, 1950 — Article 356Punjab Civil Services (Executive Branch) (Class I) Rules, 1976 — Rule 10, 10(1), 10(3)Punjab General Sales Tax Act, 1948 — Section 3A
High Courts04 Dec 1991Dismissed
Mohinder Nath Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 236
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 28A
High Courts04 Dec 1991
State of Haryana Vs Sham Sunder
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 281 : (1992) 3 RCR(Criminal) 247
High Courts04 Dec 1991
Pritam Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 397 : (1992) 1 RCR(Criminal) 265
High Courts04 Dec 1991
Somkar Singh Vs Bimla Devi
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 395 : (1992) 1 RCR(Criminal) 268
High Courts04 Dec 1991
Harbans Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 549 : (1992) 1 RCR(Criminal) 337
High Courts04 Dec 1991
Tara Singh Vs State of Punjab and ors
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 270
High Courts04 Dec 1991
Sadhu Ram Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 226
High Courts04 Dec 1991Dismissed
Firm Bhiwani Sahi Bishamber Dayal Vs Deena
Punjab And Haryana At Chandigarh · (1992) 101 PLR 232 : (1992) 1 RCR(Rent) 289
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15, 6
High Courts04 Dec 1991
The Punjab State Vs Paramjit Singh
Punjab And Haryana At Chandigarh · (1992) 101 PLR 417
High Courts04 Dec 1991Dismissed
Sant Ram Bhai Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 546
Constitution of India, 1950 — Article 14, 16
High Courts03 Dec 1991
Sukhwinder Singh @ Sukhdev Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 382 : (1992) 1 RCR(Criminal) 183
High Courts03 Dec 1991
State of Punjab Vs Jeet Singh
Punjab And Haryana At Chandigarh · (1992) 1 CurLJ 511 : (1992) 3 RCR(Criminal) 15
High Courts03 Dec 1991
K.P.A.K. Mahavidyalaya Vs Regional Provident Fund Commissioner and Others
Punjab And Haryana At Chandigarh · (1993) 3 LLJ 830 : (1993) 105 PLR 207
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A, 7A(2)
High Courts03 Dec 1991Dismissed
Ram Lal (Died) and Another Vs Smt. Ashrafi Devi
Punjab And Haryana At Chandigarh · (1992) 101 PLR 406 : (1992) 1 RCR(Rent) 597 : (1992) 1 RCR(Rent) 363
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15