High Courts17 Dec 1991
Ram Partap Vs Union of India
Punjab And Haryana At Chandigarh · (1993) 1 AICLR 418 : (1993) 1 RCR(Criminal) 239
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1991
1,274 judgments · page 2 of 64
High Courts17 Dec 1991
Shri Sanatan Dharam Sabha (Regd) Ambala Cantt. Vs The Haryana State and Another
Punjab And Haryana At Chandigarh · (1992) CivCC 494 : (1992) 101 PLR 397
Constitution of India, 1950 — Article 226, 227
High Courts16 Dec 1991
Shankar Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 290 : (1992) 2 RCR(Criminal) 4
High Courts16 Dec 1991
Indana Spices & Food Industries Ltd. Vs Food Inspector, Bhiwani
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 417 : (1992) 1 RCR(Criminal) 323
High Courts16 Dec 1991
Jaswant Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 286
High Courts16 Dec 1991
Union Territory, Chandigarh Vs Shamsher Singh
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 276 : (1992) 2 RCR(Criminal) 67
High Courts16 Dec 1991
Ashok Kumar and ors. Vs Jaswant Rai and anr.
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 603
High Courts16 Dec 1991
Mahant Garib Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) PLJ 253 : (1992) 2 RRR 16
High Courts13 Dec 1991
Nahar Singh and Others Vs The Additional Director, Consolidation of Holdings and Another
Punjab And Haryana At Chandigarh · (1993) 105 PLR 188
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 4(3)Punjab Municipal Act, 1911 — Section 56
High Courts13 Dec 1991Allowed
Constable Gurmukh Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 243
Constitution of India, 1950 — Article 226, 227Punjab Police Rules, 1934 — Rule 14.25(4)
High Courts13 Dec 1991Dismissed
Sushila Vs Om Parkash
Punjab And Haryana At Chandigarh · (1993) 1 DMC 358
Hindu Marriage Act, 1955 — Section 13
High Courts13 Dec 1991Allowed
Mange Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 1 ILR (P&H) 263
High Courts13 Dec 1991Dismissed
Vir Chand Vs Hakam Chand and Another
Punjab And Haryana At Chandigarh · (1992) 101 PLR 556 : (1992) 1 RCR(Rent) 649
Civil Procedure Code, 1908 (CPC) — Section 11East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts13 Dec 1991
Tuhi Ram Vs Land Acquisition Collector and Another
Punjab And Haryana At Chandigarh · (1992) 105 CTR 378 : (1993) 199 ITR 490
Constitution of India, 1950 — Article 246, 366Income Tax Act, 1961 — Section 194A, 2(14), 2(47), 45
High Courts13 Dec 1991Allowed
Employees' State Insurance Corporation Vs Amar Dry Cleaner
Punjab And Haryana At Chandigarh · (1999) 3 LLJ 88 : (1992) 101 PLR 583
Employees State Insurance Act, 1948 — Section 2(12)Factories Act, 1948 — Section 2
High Courts13 Dec 1991
Guran Ditta Vs The Financial Commissioner (Revenue) and Secretary of Govt., Punjab
Punjab And Haryana At Chandigarh · AIR 1992 P&H 300 : (1994) 2 ILR (P&H) 330
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226, 227Displaced Persons (Claims) Act, 1950 — Section 2
High Courts13 Dec 1991Dismissed
Piare Lal Vs Suresh Chand Gupta and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 252 : (1992) 1 RCR(Rent) 143
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 2
High Courts12 Dec 1991
Balkar Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 407 : (1992) 1 RCR(Criminal) 328
High Courts12 Dec 1991
Karnail Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 384 : (1992) 1 RCR(Criminal) 227
High Courts12 Dec 1991
Jamna Kaur and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 3 RCR(Criminal) 341