High Courts07 Jan 2019Dismissed
Surendra Kumar Jatav Vs Parvinder P.S. Bawa
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0259
Code Of Civil Procedure, 1908 — Order 7 Rule 11
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 146 of 146
High Courts07 Jan 2019Disposed Off
Sita Rani Vs Punjab State Power Corporation Ltd & Ors.
Punjab And Haryana At Chandigarh · (2019) 2 CivCC 517
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rules 10, Order 7 Rules 11
High Courts07 Jan 2019Allowed
Harbhajan Singh (Deceased) Through Lrs Vs Sohan Singh (Deceased) Through Lrs
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0257
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts07 Jan 2019Dismissed
Daman Kochar And Another Vs Rakesh Dhir And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0256
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts07 Jan 2019Allowed
Smt. Prakash And Another Vs Satbir And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0235
Motor Vehicles Act, 1988 — Section 166
High Courts07 Jan 2019Dismissed
IFFCO Tokio General Insurance Company Ltd. Vs Promila And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0032
High Courts07 Jan 2019Disposed Off
Varsha Yadav And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0008
Haryana Civil Services (Leave) Rules, 2016 — Rule 69
High Courts04 Jan 2019Disposed Off
Meenakshi And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0004
Hindu Marriage Act, 1955 — Section 5(iii)Indian Penal Code, 1860 — Section 376
High Courts04 Jan 2019Disposed Off
M/S Ajmer Enterprises And Others Vs Debt Recovery Tribunal And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0003
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(4)Limitation Act 1963 — Section 5
High Courts03 Jan 2019Disposed Off
Fareeda Aziz And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0196
Constitution Of India, 1950 — Article 21
High Courts03 Jan 2019Disposed Off
Mandeep Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0002
Constitution of India, 1950 — Article 21
High Courts01 Jan 2019Disposed Off
Hari Ram Alias Hari Singh (Since Deceased) Through His Lrs Vs Sdo-Cum-Assistant Collector, Ist Grade, Hisar And Ors
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0001