High Courts07 Jan 2019Dismissed
Principal Secretary Govt. Of Punjab, Rural Development & Panchayat Department, Mohali Vs Karamjit Singh & Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0305
Land Acquisition Act, 1894 — Section 5, 54
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 144 of 146
High Courts07 Jan 2019Dismissed
Suresh Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0304
High Courts07 Jan 2019Dismissed
Ram General Insurance Company Limited And Ors Vs Krishna Devi And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0303
High Courts07 Jan 2019One Appeal Allowed & Other Appeal Dismissed
New India Assurance Company Limited Vs Sarla And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0299
High Courts07 Jan 2019Partly Allowed
Jaswinder Kaur And Ors Vs Hari Krishan And Ors
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0297
Workmen's Compensation Act, 1923 — Section 4Employee’s Compensation Act, 1923 — Section 4A(3)
High Courts07 Jan 2019Disposed Off
Mukesh Garg And Ors Vs Amit And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0294
Indian Penal Code, 1860 — Section 166
High Courts07 Jan 2019Allowed
Phool Singh Vs Krishan Kumar And Anr.
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0293
High Courts07 Jan 2019Disposed Off
Smt. Sumitra Devi And Others Vs Balwan Singh And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0292
Motor Vehicles Act, 1988 — Section 140, 163A, 166
High Courts07 Jan 2019Disposed Off
Prem Lal And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0291
High Courts07 Jan 2019Dismissed
Surjit Singh & Others Vs Union Of India & Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0290
High Courts07 Jan 2019Allowed
Kashmir Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0289
Constitution Of India, 1950 — Article 226, 227
High Courts07 Jan 2019Disposed Off
Er. Rajinder Singh Vs Chairman-Cum-Managing Director And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0288
High Courts07 Jan 2019Disposed Off
Hariom Vs Appellate Tribunal-Cum-District Magistrate And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0287
Maintenance And Welfare Of Parents And Senior Citizen Act, 2007 — Section 16, 16(1)
High Courts07 Jan 2019Disposed Off
Kanchan Bala & Others Vs Guru Nanak Dev University, Amritsar & Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0286
Constitution Of India, 1950 — Article 14, 16
High Courts07 Jan 2019Disposed Off
Inder Raj Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0285
High Courts07 Jan 2019Disposed Off
Pnb Housing Finance Ltd. Vs District Magistrate, Panchkula And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0284
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 14Constitution Of India, 1950 — Article 226
High Courts07 Jan 2019Dismissed
Satnam Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0283
High Courts07 Jan 2019Allowed
Chandigarh Administration And Others Vs Central Administrative Tribunal, Chandigarh Bench, Chandigarh And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0282
High Courts07 Jan 2019Allowed
Jarnail Singh Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0281
High Courts07 Jan 2019Disposed Off
Bharti Vashishtha Vs Canara Bank And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0280