High Courts08 Jan 2019Disposed Off
Kapil Kumar Vs Naresh Kumar And Others
Punjab And Haryana At Chandigarh · (2019) 2 CivCC 776
Transfer Of Property Act, 1882 — Section 45
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 143 of 146
High Courts08 Jan 2019Partly Allowed
Bikramjit Singh And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0226
Indian Penal Code, 1860 — Section 34, 120B, 201, 205, 302, 304Code Of Criminal Procedure, 1973 — Section 173, 195(1)(b)(i), 210, 223, 223(d), 311
High Courts08 Jan 2019Allowed
Jai Pal Singh And Others Vs Ashlam And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0124
Motor Vehicles Act, 1988 — Section 163A, 166, 171Indian Penal Code, 1860 — Section 279, 304ACode of Civil Procedure, 1908 — Section 34, Order 41 Rule 33
High Courts08 Jan 2019Allowed
Gurinder Singh Dhillon Vs Central Bureau of Investigation, Chandigarh And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0071
Code of Criminal Procedure, 1973 — Section 41, 160, 173(8), 482Prevention of Corruption (Amendment) Act, 2018 — Section 7A, 8, 17, 17AIndian Penal Code, 1860 — Section 120B, 167, 193, 201, 204, 211, 295A, 355, 377, 420, 465, 471, 506, 511
High Courts08 Jan 2019Allowed
Paramjit Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0033
High Courts08 Jan 2019Dismissed
Ram Chander Vs Ramesh And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0023
Motor Vehicles Act, 1988 — Section 166Limitation Act, 1963 — Section 5
High Courts08 Jan 2019Allowed
Ranjit Singh Vs Tarlochan Singh
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0022
Code of Civil Procedure, 1908 — Order 11 Rule 14, Order 11 Rule 15, Order 7 Rule 14
High Courts08 Jan 2019Allowed
Amanjot Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0015
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 307, 326, 506
High Courts08 Jan 2019Dismissed
United India Insurance Company Ltd. Vs Rani Devi And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0014
High Courts08 Jan 2019Allowed
Balwant Singh And Others Vs Mohar Singh And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0012
Code of Civil Procedure, 1908 — Section 96, 100, 115, Order 18 Rule 17A
High Courts08 Jan 2019Allowed
Ishwar Vs Chander Singh
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0011
Code of Civil Procedure, 1908 — Order 6 Rule 4
High Courts08 Jan 2019Dismissed
Pawan Alias Ponny Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 2 CriCC 862
Indian Penal Code, 1860 — Section 34, 302, 323Code of Criminal Procedure, 1973 — Section 313
High Courts08 Jan 2019Dismissed
Satnam Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0005
Indian Penal Code, 1860 — Section 302Code of Criminal Procedure, 1973 — Section 313
High Courts07 Jan 2019Allowed
Amanjeet Kaur Vs Gurjot Singh
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0312
Hindu Marriage Act, 1955 — Section 9Indian Penal Code, 1860 — Section 406, 498AProtection Of Women from Domestic Violence Act, 2005 — Section 12
High Courts07 Jan 2019Disposed Off
Vandana Vs Pardeep Kumar
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0311
Hindu Marriage Act, 1955 — Section 9, 12, 13
High Courts07 Jan 2019Disposed Off
Chanda Gupta Vs Ashok Kumar Gupta
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0310
Code Of Civil Procedure, 1908 — Order 41 Rule 23, Order 41 Rule 23a, Order 41 Rule 24, Order 41 Rule 25
High Courts07 Jan 2019Dismissed
Des Raj And Others Vs Mahant Anchal Gir And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0309
High Courts07 Jan 2019Allowed
Sher Singh And Others Vs Om Parkash
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0308
High Courts07 Jan 2019Dismissed
Suresh Gupta Vs Improvement Trust, Ludhian And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0307
Punjab Town Improvement Act, 1922 — Section 72(e)Utilization Of Land And Allotment Of Plots Rules, 1983 — Rule 8, 11
High Courts07 Jan 2019Dismissed
Harbhajan Singh Vs Avtar Singh
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0306
Punjab Village Common Land (Regulation Act), 1961 — Section 4, 4(1)(b)