COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2019

2,912 judgments · page 141 of 146

High Courts08 Jan 2019Dismissed

Ratni Sharma Vs District Magistrate And Others

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0370

Maintenance And Welfare of Parents And Senior Citizen Act, 2007 — Section 22(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22Narcotic-Drugs And Psychotropic Substances Rules, 1985 — Rule 23

High Courts08 Jan 2019Dismissed

Rishi Pal & Anr. Vs District Magistrate, Kurukshetra-Cum-Appellate Authority Under Maintenance & Welfare Of Senior Citizen Act, District Kurukshetra & Ors.

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0369

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22Narcotic-Drugs And Psychotropic Substances Rules, 1985 — Rule 23

High Courts08 Jan 2019Partly Allowed

Jaswinder Singh Vs Surjit Kaur @ Maya Devi

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0351

East Punjab Urban Rent Restriction Act, 1949 — Section 13

High Courts08 Jan 2019Partly Allowed

M/S Kamal Bhatta Company Vs Santosh And Others

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0350

Commissioner under Employees’ Compensation Act, 1923 — Section 4A(3)(a)

High Courts08 Jan 2019Allowed

Kewal Singh & Anr. Vs State Of Punjab & Ors.

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0349

Punjab Village Common Lands Act, 1961 — Section 11

High Courts08 Jan 2019Allowed

Kuldeep Singh Vs Baldev Singh And Another

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0348

High Courts08 Jan 2019Dismissed

Laxmi Narain Vs Jagdish

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0347

Haryana Urban (Control Of Rent And Eviction) Act, 1973 — Section 13Code Of Civil Procedure, 1908 — Section 151, Order 41 Rule 27Evidence Act, 1872 — Section 92(1)

High Courts08 Jan 2019Dismissed

Mandeep Singh @ Chhotu Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0346

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 364

High Courts08 Jan 2019Dismissed

Mangali Vs State Of Haryana & Others

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0345

Land Acquisition Act, 1894 — Section 30, 54

High Courts08 Jan 2019Dismissed

Mohinder Singh Vs Gitto And Others

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0344

Hindu Succession Act, 1956 — Section 9

High Courts08 Jan 2019Dismissed

Mohinder Singh Vs State Of Punjab And Ors

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0343

High Courts08 Jan 2019Allowed

Munshi Ram (Since Deceased) Through His Lrs Vs Satish Sharma

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0342

High Courts08 Jan 2019Dismissed

New India Assurance Company Limited Vs Rajesh Kumar And Others

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0341

Motor Vehicles Act, 1988 — Section 166Indian Penal Code, 1860 — Section 110A, 279, 304A, 337Code Of Criminal Procedure, 1973 — Section 173

High Courts08 Jan 2019Disposed Off

New India Insurance Company Ltd. Vs Chuni Lal And Others

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0339

Motor Vehicles Act, 1988 — Section 2(19), 2(30), 166

High Courts08 Jan 2019Dismissed

Pawittar Singh Vs Bachan Singh

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0338

High Courts08 Jan 2019Dismissed

Pritam Kaur Vs Gurbax Singh And Another

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0337

Code Of Civil Procedure, 1908 — Order 9 Rule 13, Order 5 Rule 17

High Courts08 Jan 2019Dismissed

R.P. Mehra Vs Dheeraj Dembla And Others

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0336

Haryana Urban (Control Of Rent And Eviction) Act, 1973 — Section 13, 13(3), 13(a)(i), 13(3)(a)(i)

High Courts08 Jan 2019Disposed Off

Ram Kishan Khanchi Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0335

Indian Penal Code, 1860 — Section 120B, 419, 420

High Courts08 Jan 2019Dismissed

Ram Narayan Vs Lajo And Others

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0334

Code Of Civil Procedure, 1908 — Order 41 Rule 27

High Courts08 Jan 2019Disposed Off

Sachin And Another Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0333

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 452, 506