High Courts09 Jan 2019Disposed Off
Subhash Chander And Others Vs Beeker And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0356
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 140 of 146
High Courts09 Jan 2019Dismissed
Shivam Sharma Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0355
Code Of Criminal Procedure, 1973 — Section 173(2), 482Indian Penal Code, 1860 — Section 34, 323, 324, 325
High Courts09 Jan 2019Allowed
Satwinder Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0354
Land Acquisition Act, 1894 — Section 4, 4(1), 18, 23, 24, 54Indian Penal Code, 1860 — Section 13(1)(d), 13(2)
High Courts09 Jan 2019Allowed
Sarabjit Singh And Another Vs Gurmail Singh And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0353
Code Of Civil Procedure, 1908 — Order 8 Rule 1A
High Courts09 Jan 2019Dismissed
Sanjeev Kumar Vs Devender Kumar Alwadhi
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0352
Code Of Criminal Procedure, 1973 — Section 313, 378(4)Negotiable Instruments Act, 1881 — Section 138, 139
High Courts09 Jan 2019Dismissed
Jaswant Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0234
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106
High Courts09 Jan 2019Allowed
Prem Chand Tagla And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0089
Haryana Aided Schools (Special Pension Contributory Provident Fund Rules, 2001 — Rule 5(i)(ii)Punjab Private Recognized Aided School Retirement Benefit Scheme, 1992 — Rule 6
High Courts09 Jan 2019Dismissed
Managing Committee, Public High School, Bullowal, District Hoshiarpur (Punjab) Through Its Chairman Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0059
Punjab Privately Managed Recognized Schools Employees (Security of Service) Act, 1979 — Section 7
High Courts09 Jan 2019Dismissed
Gurvinder Singh Vs Intelligence Officer, Narcotics Control Bureau, Amritsar
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0054
Code of Criminal Procedure, 1973 — Section 389, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 18, 21, 22, 25, 80
High Courts09 Jan 2019Dismissed
National Insurance Company Limited Vs Sabiha Khatun And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0052
High Courts09 Jan 2019Disposed Off
Bhagwan Singh Vs Surjit Singh And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0034
High Courts09 Jan 2019Allowed
Smt. Laxmi Devi Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0027
High Courts09 Jan 2019Dismissed
Harjinder Kaur Vs Amarjit Kaur And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0026
Motor Vehicles Act, 1988 — Section 166
High Courts09 Jan 2019Dismissed
Roop Lal And Another Vs Partap Singh And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0025
Specific Relief Act, 1963 — Section 20
High Courts09 Jan 2019Disposed Off
Kala Singh And another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0020
Indian Penal Code, 1860 — Section 34, 323, 326
High Courts09 Jan 2019Disposed Off
Hardeep Singh Vs Ram Karan
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0019
Code of Civil Procedure, 1908 — Section 151, Order 41 Rule 6, Order 41 Rule 6
High Courts09 Jan 2019Disposed Off
Vijay Kumar Gupta Vs Shivam
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0010
Code of Civil Procedure, 1908 — Order 7 Rule 1(j)
High Courts09 Jan 2019Disposed Off
Madan Lal Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 1 SCT 612
Prevention of Corruption Act, 1988 — Section 7, 13(2)Punjab Municipal Act 1911 — Section 39Indian Penal Code, 1860 — Section 186, 225
High Courts09 Jan 2019Allowed
Balwinder Singh And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 1 RCR(Cri) 756
Indian Penal Code, 1860 — Section 34, 107, 306, 506Code of Criminal Procedure, 1973 — Section 173
High Courts08 Jan 2019Dismissed
Lov Kumar Vs District Magistrate Cum Chairman, Appellate Tribunal, Karnal & Ors.
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0371
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22Narcotic-Drugs And Psychotropic Substances Rules, 1985 — Rule 23