High Courts09 Jan 2019Disposed Off
Jhumka Devi And Others Vs Deepak And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0385
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 139 of 146
High Courts09 Jan 2019Allowed
J.S. Bhola Vs Life Insurance Corporation Of India And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0384
Constitution Of India, 1950 — Article 226
High Courts09 Jan 2019Dismissed
Branch Manager, Iffco Tokio General Insurance Company Limited Vs Khursheedan And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0381
High Courts09 Jan 2019Allowed
Harpreet Kaur Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0380
Indian Penal Code, 1860 — Section 406, 420Code Of Criminal Procedure, 1973 — Section 482, 320
High Courts09 Jan 2019Allowed
Hamza And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0379
Indian Penal Code, 1860 — Section 34, 307, 336Arms Act, 1959 — Section 25, 30, 54, 59Code Of Criminal Procedure, 1973 — Section 482, 320
High Courts09 Jan 2019Dismissed
Huda And Another Vs Tarun Gulati
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0378
Code Of Civil Procedure, 1908 — Section 115Constitution Of India, 1950 — Article 227
High Courts09 Jan 2019Partly Allowed
Gurmail Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0377
High Courts09 Jan 2019Dismissed
Gaurav Deshwal Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0376
Indian Penal Code, 1860 — Section 420, 506Protection of Children from Sexual Offences Act, 2012 — Section 4, 17
High Courts09 Jan 2019Allowed
Gagandeep Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0375
Indian Penal Code, 1860 — Section 34, 323, 341, 506Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts09 Jan 2019Dismissed
Deepak Kumar Vs Simran
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0374
Motor Vehicle Act, 1988 — Section 166Indian Penal Code, 1860 — Section 279, 337, 338
High Courts09 Jan 2019Dismissed
Deep Singh Vs Gurdev Singh & Anr.
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0373
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts09 Jan 2019Partly Allowed
Bijjan Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0372
Indian Penal Code, 1860 — Section 302, 304, 325
High Courts09 Jan 2019Dismissed
Bijender through legal representatives And Others Vs Chatarbhuj And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0368
Code Of Civil Procedure, 1908 — Order 41 Rule 27, Section 151
High Courts09 Jan 2019Allowed
Ashok Kumar And another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0367
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 148, 149, 323, 427, 452, 506
High Courts09 Jan 2019Dismissed
Ashok Kumar Vs Malwa Prantia Brahman Sabha And Sanskrit Mahavidyala (Regd.) Maisar Khana & Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0366
High Courts09 Jan 2019Dismissed
Amarjit Singh Vs Gurbachan Singh And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0365
High Courts09 Jan 2019Dismissed
Ajaib Singh & another Vs Financial Commissioner (Revenue), Punjab & Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0364
High Courts09 Jan 2019Allowed
Vijay Singh And Others Vs Vasu Dev Goyal And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0359
Haryana Registration & Regulation Of Societies Act, 2012 — Section 89Code Of Civil Procedure, 1908 — Order 41 Rule 5, Order 39 Rule 1, Order 39 Rule 2, Order 1 Rule 10
High Courts09 Jan 2019Dismissed
Union Territory, Chandigarh And Others Vs Sunita Bakshi And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0358
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(b), 13(2)Punjab Civil Service Rules Vol. I, Part I, Chapter VII — Rule 7.3, 7(6)Constitution Of India, 1950 — Article 311(2)
High Courts09 Jan 2019Dismissed
Surjit Singh(Since Deceased) Through His Lrs Vs Kapil Verma And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0357
Motor Vehicles Act, 1988 — Section 166Indian Succession Act, 1925 — Section 306