High Courts08 Jan 2019Allowed
Shikha Batra And Others Vs Shyam Beer And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0332
Motor Vehicles Act, 1988 — Section 166Indian Penal Code, 1860 — Section 279, 304A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 142 of 146
High Courts08 Jan 2019Allowed
Smt. Shobha Rani Vs Paramveer Singh
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0331
Hindu Marriage Act, 1955 — Section 13
High Courts08 Jan 2019Dismissed
Amar Chand Bajaj Vs Shyam Sunder Chugh
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0330
Code Of Criminal Procedure, 1973 — Section 378(4)Negotiable Instruments Act, 1881 — Section 138, 139
High Courts08 Jan 2019Dismissed
Niwas (Deceased) Through Lrs And Another Vs Ram Pal And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0329
Evidence Act, 1872 — Section 69Hindu Succession Act, 1956 — Section 14(1)Code Of Civil Procedure, 1908 — Section 47, 114, Order 21 Rule 32
High Courts08 Jan 2019Disposed Off
Sukhjinder Kaur And Another Vs Surinder Singh And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0327
High Courts08 Jan 2019Partly Allowed
Sukhwinder Kaur And Others Vs Kamaljit Singh And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0326
Employees Compensation Act, 1923 — Section 4, 4a, 30, 4A(3)(a), 3030(1), 30(1)(a), 30(1)(aa)
High Courts08 Jan 2019Allowed
Sunil Kumar And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0325
Indian Penal Code, 1860 — Section 120B, 193, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts08 Jan 2019Disposed Off
Suresh Devi Vs Girender Singh And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0324
High Courts08 Jan 2019
Suresh Kumar Vs Daryao Singh Kashyap And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0323
Code Of Civil Procedure, 1908 — Section 60(1)(ccc)
High Courts08 Jan 2019Dismissed
Suresh Kumar Vs National Insurance Company And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0322
Motor Vehicles Act, 1988 — Section 163A, 166Indian Penal Code, 1860 — Section 279, 304A, 337Code Of Civil Procedure, 1908 — Order 7 Rule 10, Order 9 Rule 13
High Courts08 Jan 2019Dismissed
Tajinder Singh Vs Kirandeep Kaur
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0321
Hindu Marriage Act, 1955 — Section 24
High Courts08 Jan 2019Dismissed
Tamana Rani Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0320
Maintenance And Welfare Of Parents And Senior Citizen Act, 2007 — Section 22
High Courts08 Jan 2019Allowed
Tejinder Singh @ Sunny Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0319
Indian Penal Code, 1860 — Section 420Code Of Criminal Procedure, 1973 — Section 320, 482Immigration Act, 1983 — Section 10, 24
High Courts08 Jan 2019Allowed
Tejpal Singh And Another Vs Harmeet Singh And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0318
Motor Vehicle Act, 1988 — Section 166
High Courts08 Jan 2019Dismissed
Umed Singh Vs Ram Bhateri (Since Deceased) Through Lrs And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0317
Evidence Act, 1872 — Section 69
High Courts08 Jan 2019Disposed Off
Varinder Kumar And Others Vs Ut Of Chandigarh And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0316
Indian Penal Code, 1860 — Section 34, 120B, 193, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts08 Jan 2019Dismissed
Vikas Sharma Vs Sushil Chopra
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0315
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts08 Jan 2019Allowed
Vinay Batra Vs Union Territory Of Chandigarh And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0314
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 498AHindu Marriage Act, 1955 — Section 13B
High Courts08 Jan 2019Dismissed
Vinay Kumar Vs State Bank Of India
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0313
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4)Constitution Of India, 1950 — Article 226, 227
High Courts08 Jan 2019Allowed
Santosh Devi Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0236