Punjab And Haryana At Chandigarh Judgments 2019

Code Of Criminal Procedure, 1973 — Section 438, 438(2)(i), 438(2)(ii), 438(2)(iii), 438(2)(iv)Indian Penal Code, 1860 — Section 120B, 201, 406, 409, 420, 467, 468, 471Information Technology Act, 2000 — Section 66

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High Courts18 Dec 2019Dismissed

Anuj Kumar Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0217

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 120B, 201, 406, 420, 467, 468, 471Information Technology Act, 2000 — Section 66, 66D

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High Courts18 Dec 2019Dismissed

Jarnail Singh @ Jaila Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0215

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 18, 31Code Of Criminal Procedure, 1973 — Section 122, 427, 427(1)Indian Penal Code, 1860 — Section 34, 307, 323, 393, 395, 397, 420, 452, 465, 467, 468, 471

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High Courts18 Dec 2019Allowed

Anil Goyal Vs Manisha Goyal

Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0214

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High Courts18 Dec 2019Allowed

Partap Singh @ Soni And Ors Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0178

Code Of Criminal Procedure, 1973 — Section 439

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High Courts18 Dec 2019Dismissed

Sandeep Kumar And Another Vs State Of Haryana And Another

Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0177

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 420

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High Courts18 Dec 2019Disposed Of

Indian Oil Corporation Limited, Panipat Refinery Project Vs Khan Chand Bajaj (Deceased) Through His L.Rs. And Another (Iii)

Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0163

Land Acquisition Act, 1894 — Section 4, 4(1), 17, 17(1), 17(4), 18, 23, 23(1), 23(1A), 23(2), 24, 28A, 30, 54Constitution Of India, 1950 — Article 141

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High Courts18 Dec 2019Dismissed

Federation Of Private Self Financed Ayurvedic Colleges Association, Punjab Vs Union Of India And Others

Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0161

Indian Medical Central Council Act, 1970 — Section 10(a), 10(D), 36(1)(C33(1)(mb), 36, 36(1)(i)(j), 36(1)(i)(k)Homeopathy Central Council Act, 1973 — Section 33Punjab Private Health Sciences Educational Institutions (Regulation Of Admission, Fixation Of Fee And Making Of Reservation) Act, 2006 — Section 2(b), 3(3), 3(iii)

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High Courts18 Dec 2019Disposed Of