High Courts20 Dec 2019Dismissed
Rati Ram Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0288
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 2 of 146
High Courts20 Dec 2019Disposed Of
Paramjit Kaur And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0287
High Courts20 Dec 2019Disposed Of
Navkiran Singh Sodhi Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0286
High Courts20 Dec 2019Allowed
Maa Lakshmi Cement And Sanitary Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0285
High Courts20 Dec 2019Disposed Of
Jag Ram And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0284
High Courts20 Dec 2019Disposed Of
Hardeep Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0283
High Courts20 Dec 2019Allowed
Dimension Ceramics Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0282
High Courts20 Dec 2019Disposed Of
Bhai Khazan Singh Club (Regd.) Vs Home Secretary To Government Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0281
High Courts20 Dec 2019Disposed Of
Balvir Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0280
High Courts20 Dec 2019Dismissed
Ramwati Awasthi Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0216
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 147, 174A, 384, 406, 408, 409, 411, 419, 420, 457, 467, 468, 471, 484, 504, 506Uttar Pradesh Gangsters And Anti Social Activities (Prevention) Act, 1986 — Section 2, 3
High Courts20 Dec 2019Dismissed
Ankur Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0176
Indian Penal Code, 1860 — Section 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438
High Courts20 Dec 2019Allowed
Dr. Rajinder Singh Vs State Of Bihar And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0175
Code Of Criminal Procedure, 1973 — Section 156, 173, 200
High Courts20 Dec 2019Dismissed
Sonia Sehra @ Sonia Handa Vs Harwinder Singh Sehra
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0166
Hindu Marriage Act, 1955 — Section 13B, 23(1)(bb)Code Of Civil Procedure, 1908 — Section 151, Order 41 Rule 27Family Court Act, 1984 — Section 19, 19(2)
High Courts20 Dec 2019Disposed Of
Sandeep Singh And Ors Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 1 RCR(Criminal) 751
Indian Penal Code, 1860 — Section 34, 120B, 201, 217, 218, 306, 309, 328, 363A, 366, 366A, 376, 376(2)(g), 411, 414Code Of Criminal Procedure, 1973 — Section 161, 219, 223, 313, 391Evidence Act, 1872 — Section 27
High Courts20 Dec 2019Dismissed
Punita Soni Vs Brijesh Kumar Verma
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0148
Hindu Marriage Act, 1955 — Section 13Indian Penal Code, 1860 — Section 34, 323, 324, 342, 376, 406, 498A, 506Code Of Criminal Procedure, 1973 — Section 107, 151
High Courts19 Dec 2019Dismissed
Major Singh Ex Sarpanch Vs Director, Rural Development & Panchayats, Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0307
Punjab Panchayati Raj Act, 1994 — Section 216(2), 219(2)
High Courts19 Dec 2019Dismissed
Paul Kalechi Ukwusike Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0305
High Courts19 Dec 2019Disposed Of
Yusuf And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0279
High Courts19 Dec 2019Disposed Of
Vishali Verma And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0278
Constitution Of India, 1950 — Article 21, 226, 227
High Courts19 Dec 2019Disposed Of
Suman Devi And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0277
Constitution Of India, 1950 — Article 21, 226, 227