High Courts13 Dec 2019Dismissed
Gurajaib Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0125
Land Acquisition Act, 1894 — Section 4, 6, 18, 23, 54
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 7 of 146
High Courts13 Dec 2019Allowed
Pardeep Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0101
Code Of Criminal Procedure, 1973 — Section 173, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 25, 29
High Courts13 Dec 2019Dismissed
Divya Vs Akshay Gupta And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0065
High Courts13 Dec 2019Disposed Of
Ajit Singh And Others Vs Registrar General Of Societies And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0064
High Courts13 Dec 2019Dismissed
Santosh Devi Vs Mool Chand
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0063
Code Of Criminal Procedure, 1973 — Section 125, 125(4)Hindu Marriage Act, 1955 — Section 13B
High Courts13 Dec 2019Disposed Of
Virpal Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0062
High Courts13 Dec 2019Disposed Of
Lovepreet Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0061
High Courts12 Dec 2019Disposed Of
Sahil Bhagania And Another Vs State Of Ut, Chandigarh And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0245
Constitution Of India, 1950 — Article 21, 226
High Courts12 Dec 2019Allowed
Sagar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0244
Indian Penal Code, 1860 — Section 34, 323, 354A, 506Protection Of Children from Sexual Offences Act, 2012 — Section 12
High Courts12 Dec 2019Disposed Of
Renu Bansal And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0243
High Courts12 Dec 2019Disposed Of
Ramandeep Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0242
High Courts12 Dec 2019Disposed Of
Rajprit Pal Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0241
High Courts12 Dec 2019Disposed Of
Manpreet Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0240
High Courts12 Dec 2019Disposed Of
Kajal Sharma And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0239
High Courts12 Dec 2019Disposed Of
Jaswinder Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0238
High Courts12 Dec 2019Disposed Of
Girdhari Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0237
Bonded Labour System (Abolition) Act,1976 — Section 16, 17Constitution Of India, 1950 — Article 226
High Courts12 Dec 2019Disposed Of
Bharti And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0236
High Courts12 Dec 2019Allowed
Kuldip Singh Virk Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0182
Code Of Criminal Procedure, 1973 — Section 482, 438(2), 438(2)(iii)Indian Penal Code, 1860 — Section 34, 120B, 379, 451
High Courts12 Dec 2019Disposed Of
Hazara Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0173
East Punjab Utilisation Of Lands (Haryana Amendment) Act, 2014 — Section 3, 5
High Courts12 Dec 2019Dismissed
Subhash Chand And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0172
Haryana Agricultural Produce Markets Act, 1961 — Section 18