High Courts10 Dec 2019Disposed Of
Jaswinder Singh Vs Union Of India And Another
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0309
Passports Act, 1967 — Section 6(2), 10(3)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 9 of 146
High Courts10 Dec 2019Allowed
Taranpreet Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0228
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 4
High Courts10 Dec 2019Disposed Of
Simranjit Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0227
High Courts10 Dec 2019Disposed Of
Sangita Yadav Vs Indian Oil Corporation Limited And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0226
High Courts10 Dec 2019Disposed Of
Sagar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0225
Indian Penal Code, 1860 — Section 34, 323, 324, 365, 452, 511
High Courts10 Dec 2019Disposed Of
Palvi And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0224
High Courts10 Dec 2019Allowed
Mukhtiar Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0223
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 323, 379B, 427, 506
High Courts10 Dec 2019Dismissed
Lehra Bio Fuel Technology Private Limited Vs Regional Director And Another
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0222
Companies Act, 1956 — Section 20, 22Trade Marks Act, 1999 — Section 12, 124Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17
High Courts10 Dec 2019Disposed Of
Bhure Kalan Co-Operative Society Limitedv Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0221
High Courts10 Dec 2019Disposed Of
Barfina And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0220
High Courts10 Dec 2019Disposed Of
Arvind Kumar Singh Vs Ut Chandigarh And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0219
High Courts10 Dec 2019Dismissed
Inderpal Kaur Vs Greater Mohali Area Development Authority And Another
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0174
Indian Penal Code, 1860 — Section 120B, 419, 420, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)Consumer Protection Act, 1986 — Section 2(1)(d)
High Courts10 Dec 2019Dismissed
Sukhdev Vs Raj Kumar Mahajan (Now Deceased) Through His Lrs
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0120
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13A, 13(3)(a)(i), 13(3)(a)(ii), 13 (3)(ii)Punjab Urban Rent Restriction Act, 1947 — Section 16
High Courts10 Dec 2019Dismissed
Harinder Pal Singh Vs Jatinder Bir Singh, Chairman-Cum-Managing Director, Punjab And Sind Bank, New Delhi And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0099
High Courts10 Dec 2019Dismissed
Hardeep Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0087
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22, 37
High Courts10 Dec 2019Allowed
Mandeep Kumar Vs Kurukshetra Central Coop. Bank Ltd.
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0082
Negotiable Instruments Act, 1881 — Section 138, 143ACode Of Criminal Procedure, 1973 — Section 421
High Courts10 Dec 2019Allowed
Rakesh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0027
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts09 Dec 2019Disposed Of
Wahid Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0213
Bonded Labour System (Abolition) Act,1976 — Section 16, 17Constitution Of India, 1950 — Article 226
High Courts09 Dec 2019Disposed Of
Sunaina Hooda And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0212
High Courts09 Dec 2019Allowed
Sucha Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0211
Indian Penal Code, 1860 — Section 279, 335, 427Code Of Criminal Procedure, 1973 — Section 320, 482