High Courts09 Dec 2019Disposed Of
Pinki Rani And Another Vs Union Territory Chandigarh And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0210
Constitution Of India, 1950 — Article 21, 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 10 of 146
High Courts09 Dec 2019Dismissed
Madhu Bala Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0209
Code Of Criminal Procedure, 1973 — Section 164, 319
High Courts09 Dec 2019Disposed Of
Khushboo Jan And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0208
High Courts09 Dec 2019Disposed Of
Bharti Saini And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0207
High Courts09 Dec 2019Dismissed
Palwinder Singh Vs Jagir Singh And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0171
Code Of Criminal Procedure, 1973 — Section 313, 378(4)Indian Penal Code, 1860 — Section 34, 323, 324, 341, 342, 427, 452, 499, 506
High Courts09 Dec 2019Allowed
Sukhminder Singh (Since Deceased) Through His Lrs. Vs Punjab State Power Corporation Limited And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0155
High Courts09 Dec 2019Dismissed
Aerik Sharma And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0145
Haryana Development And Regulation Of Urban Areas Act, 1975 — Section 3, 8Constitution Of India, 1950 — Article 226
High Courts09 Dec 2019Allowed
Jagir Singh Vs Punjab State Power Corporation Limited And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0126
High Courts09 Dec 2019Dismissed
Kalo Bai @ Raj Kaur And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0117
Code Of Criminal Procedure, 1973 — Section 193, 200, 201, 202, 300, 319, 319(1), 319(4), 319(4)(b), 319(4)(1)(b), 398
High Courts09 Dec 2019Allowed
Rajesh Aggarwal And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0103
Insecticides Act, 1968 — Section 3(k)(i), 17, 18, 29, 33Code Of Criminal Procedure, 1973 — Section 468, 468(3), 473Insecticides Rules, 1971 — Rule 27(5)
High Courts09 Dec 2019
Bhupinder Singh And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0097
Code Of Criminal Procedure, 1973 — Section 173, 173(2)
High Courts07 Dec 2019Disposed Of
Sunil Sahu Vs Union Of India And Another
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0206
Medical Termination And Pregnancy Act, 1971 — Section 3, 3(2)(b)(ii)
High Courts07 Dec 2019Disposed Of
Sherdil Help Group Charitable Trust Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0205
Code Of Criminal Procedure, 1973 — Section 482Constitution Of India, 1950 — Article 226
High Courts07 Dec 2019Disposed Of
Mahender Singh And Others Vs Guru Jambheshwar University Of Science & Technology
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0204
High Courts07 Dec 2019Disposed Of
Jasmer Singh & Another (Ii) Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0170
Land Acquisition Act, 1894 — Section 4, 4(1), 11, 18, 23, 23(1), 23(1A), 23(2), 24, 25
High Courts06 Dec 2019Disposed Of
Jai Kumar And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0158
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 313, 319, 357(3), 391
High Courts06 Dec 2019Disposed Of
Kulwant Kaur And Others Vs Husan Lal And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0115
High Courts06 Dec 2019Dismissed
Chandravati @ Chanda Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0102
Registration Of Births And Deaths Act, 1969 — Section 12, 13, 13(3), 17Constitution Of India, 1950 — Article 226, 227Uttar Pradesh Registration Of Births and Deaths Rules, 2002 — Rule 8, 13
High Courts06 Dec 2019Allowed
Singla Kheti Sewa Centre And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0100
Insecticides Act, 1968 — Section s 3(k)(i), 17, 18, 29, 31, 33Code Of Criminal Procedure, 1973 — Section 468, 468(2)(c), 469(1)(a), 469(1)(b), 470(3)Insecticide Rules 1971 — Rule 27(5)
High Courts06 Dec 2019Dismissed
Ritika Goel Vs Ajay Goel
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0029
Hindu Marriage Act, 1955 — Section 13B, 25(2)Family Courts Act, 1984 — Section 19(2)