High Courts04 Dec 2019Dismissed
S.N. Consultants Vs Commissioner Of Customs And Another
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0192
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 12 of 146
High Courts04 Dec 2019Disposed Of
Raj Singh And Ors Vs Sudhir Rajpal And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0191
High Courts04 Dec 2019Dismissed
Priya Bhatti Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0190
High Courts04 Dec 2019Disposed Of
Parveen Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0189
High Courts04 Dec 2019Disposed Of
Manga Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0188
High Courts04 Dec 2019Dismissed
Kuldeep Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0187
Constitution Of India, 1950 — Article 226
High Courts04 Dec 2019Disposed Of
Kashmir Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0186
Haryana Civil Services (Punishment And Appeal) Rules, 2016 — Rule 5
High Courts04 Dec 2019Disposed Of
Jaswinder Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0185
High Courts04 Dec 2019Dismissed
Jaspal Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0184
High Courts04 Dec 2019Allowed
Gurpreet Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0183
High Courts04 Dec 2019Dismissed
Kaka Khan And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0137
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 341
High Courts04 Dec 2019
Bhupinder Singh Vs Punjabi University Patiala And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0129
High Courts04 Dec 2019Allowed
Durgesh And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0119
Code Of Criminal Procedure, 1973 — Section 107, 150, 151, 155, 193, 194, 195, 195(4), 195(i)(b), 196, 199, 200, 205, 206, 207, 208, 209, 210, 211, 228, 340, 463, 438, 471, 475, 482Indian Penal Code, 1860 — Section 34, 148, 147, 149, 323, 427, 452, 455, 506
High Courts04 Dec 2019Dismissed
Awan Kumar Vs Union Territory, Chandigarh And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0109
High Courts04 Dec 2019Allowed
Harjit Singh Chima And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0098
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 156(3), 482Indian Penal Code, 1860 — Section 120B, 415, 420, 463, 465, 467, 468 , 471Constitution Of India, 1950 — Article 226
High Courts04 Dec 2019Dismissed
Halcyon Pharmaceuticals Limited, Loharu, District Bhiwani Vs Dr. Avtar Singh, Chairman, Haryana State Pollution Control Board, Panchkula
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0083
Environment (Protection) Act, 1986 — Section 5, 15, 19
High Courts04 Dec 2019Disposed Of
Rajender Sharma Vs M/S Tanmay Developers Pvt.Ltd.
Punjab And Haryana At Chandigarh · (2020) 197 PLR 480
Arbitration And Conciliation Act, 1996 — Section 33, 34, 34(2)(a), 34(5), 34(6), 75, 81Code Of Civil Procedure, 1908 — Order 6 Rule 3, Order 6 Rule 3A, Order 6 Rule 15, Order 6 Rule 15A, Order 8 Rule 9, Order 41 Rule 22
High Courts04 Dec 2019Dismissed
Kulwinder Singh And Another Vs Saurabh Singh And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0024
Court fees Act, 1870 — Section 7(iv)(c)
High Courts04 Dec 2019
Jaswinder Singh Vs Presiding Officer, Industrial Tribunal, Patiala And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0020
Industrial Disputes Act, 1947 — Section 25F, 25HConstitution Of India, 1950 — Article 14, 16
High Courts04 Dec 2019Dismissed
Bhakra Beas Management Board, Through Its Deputy Chief Engineer Vs Presiding Officer & Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0019