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Punjab And Haryana At Chandigarh judgments, 2019

2,912 judgments · page 13 of 146

High Courts04 Dec 2019Dismissed

Shakti Singh Vs Savita & Others

Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0012

Prohibition Of Child Marriage Act, 2006 — Section 3Indian Penal Code, 1860 — Section 34, 120B, 328, 376, 377, 506Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 4
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High Courts04 Dec 2019Allowed

Abhishek @ Binni Vs Central Bureau Of Investigation

Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0010

Indian Penal Code, 1860 — Section 120B, 148, 149, 186, 188, 302, 307, 353, 395, 427, 436, 452Arms Act, 1959 — Section 25Prevention Of Damage to Public Property Act, 1984 — Section 3, 4
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High Courts04 Dec 2019Allowed

Aman Kumar Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0007

Code Of Criminal Procedure, 1973 — Section 438, 438(2)(i), 438(2)(ii), 438(2)(iii)Indian Penal Code, 1860 — Section 346, 363, 366AProhibition Of Child Marriage Act, 2006 — Section 9, 10, 11
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