High Courts02 Dec 2019Disposed Of
Rajeev Kumar Vs Bhakra Beas Management Board And Another
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0049
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 15 of 146
High Courts02 Dec 2019Dismissed
Rachna Sharma Vs Presiding Officer, Industrial Tribunal & Labour Court, Union Territory, Chandigarh And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0048
Industrial Disputes Act, 1947 — Section 2(ra), 33A
High Courts02 Dec 2019Dismissed
Rkm Housing Ltd. Vs Punjab State Consumer Dispute Redressal Commission And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0047
High Courts02 Dec 2019Disposed Of
Palwinder Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0046
High Courts02 Dec 2019Disposed Of
Fajruddin Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0045
High Courts02 Dec 2019Dismissed
Mandeep Vs Haryana Staff Selection Commission And Another
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0044
High Courts02 Dec 2019Disposed Of
Justin Mirsky Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0042
High Courts02 Dec 2019Disposed Of
Harpreet Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0041
High Courts02 Dec 2019Allowed
Gurvinder Singh Vs Kala Singh And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0040
Code Of Civil Procedure, 1908 — Order 21 Rule 3
High Courts02 Dec 2019Allowed
Den International Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0039
High Courts02 Dec 2019Disposed Of
Baghel Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0038
High Courts02 Dec 2019Dismissed
Amritpal And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0037
High Courts02 Dec 2019Dismissed
Abhishek And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0036
High Courts02 Dec 2019Dismissed
Gaurav Kumar Vs State Of Haryana & Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0033
Constitution Of India, 1950 — Article 14
High Courts02 Dec 2019Dismissed
Salman Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0028
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 206, 395, 397Arms Act, 1959 — Section 25
High Courts02 Dec 2019Disposed Of
Rakesh Gulati (Since Deceased) Through Lrs Vs Sanjiv Kumar And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0026
Indian Penal Code, 1860 — Section 279, 304A, 337, 427Motor Vehicles Act, 1988 — Section 163A, 166
High Courts02 Dec 2019Dismissed
Satish Chander Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0023
Haryana Civil Services (Assured Career Progression Scheme) Rules, 2008 — Rule 18
High Courts02 Dec 2019Dismissed
Mayank @ Rinku Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0018
Code Of Criminal Procedure, 1973 — Section 325, 325(1), 325(3)Indian Penal Code, 1860 — Section 120B, 406, 419, 420, 467, 468, 471
High Courts02 Dec 2019Dismissed
Sunil @ Naata Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0015
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 148, 149, 302, 307, 323, 324, 325, 336, 341, 427, 452Arms Act, 1959 — Section 25, 27
High Courts02 Dec 2019Allowed
Amanpreet Singh & Ors. Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0003
Punjab Food And Supplies (Class II) Service Rules, 1988 — Rule 3, 7, 8, 8B(6), 11, 19, 25(iii)Mizoram Police Service Rules, 1986 — Rule 8(1), 8(2), 25(iii)Constitution Of India, 1950 — Article 14, 16, 16(1)