High Courts02 Dec 2019Dismissed
Arvind Kumar Vs Ishak
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0002
Negotiable Instrument Act, 1881 — Section 138, 139Code Of Criminal Procedure, 1973 — Section 313
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 16 of 146
High Courts02 Dec 2019Allowed
Ravinder Bhardwaj Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0001
Indian Penal Code, 1860 — Section 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts29 Nov 2019Allowed
Surjit Singh Kheri Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 1 RCR(Criminal) 381
Indian Penal Code, 1860 — Section 120B, 419, 420Prize Chits And Money Circulation Schemes (Banning) Act, 1978 — Section 3, 4, 5
High Courts29 Nov 2019Disposed Of
Anjani Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0216
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 313
High Courts29 Nov 2019Disposed Of
N.K. Chaudhary And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0212
High Courts29 Nov 2019Dismissed
Haryana Waqf Board (Earlier Known As Punjab Wakf Board), Through Shamsher Ahmed, Estate Officer, Jhajjar. Vs Mahabir Ahlabadi & Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0207
Code Of Criminal Procedure, 1973 — Section 397(1), 397(3), 482
High Courts29 Nov 2019Allowed
Parshotam Lal Vs Krishan Gopal
Punjab And Haryana At Chandigarh · (2020) 197 PLR 155
Code Of Civil Procedure, 1908 — Order 67 Rule 17
High Courts29 Nov 2019Allowed
Bittu Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0200
Constitution Of India, 1950 — Article 226, 227
High Courts29 Nov 2019Disposed Of
Poonam And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0198
High Courts29 Nov 2019Allowed
Mohd. Juneel Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0197
Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 4, 6Code Of Criminal Procedure, 1973 — Section 164
High Courts29 Nov 2019Allowed
Kewal Singh Brar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0196
Indian Penal Code, 1860 — Section 120B, 406, 420, 498A, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts29 Nov 2019Disposed Of
Kaptan And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0195
Code Of Criminal Procedure, 1973 — Section 482
High Courts29 Nov 2019Disposed Of
Baldev Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0194
High Courts29 Nov 2019Dismissed
Sumit Kumar Vs Netar Singh
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0190
Limitation Act, 1963 — Section 5Code Of Criminal Procedure, 1973 — Section 313, 378(4)Negotiable Instruments Act, 1881 — Section 138, 139
High Courts29 Nov 2019Dismissed
Pushpa Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0189
Limitation Act, 1963 — Section 5Indian Penal Code, 1860 — Section 34, 294, 323, 343, 354, 392, 506Scheduled Castes And Scheduled Tribes Act, 1989 — Section 3
High Courts29 Nov 2019Dismissed
Vishal Nayyer Vs Cholamandlam Investment & Finance Company Limited
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0188
Code Of Criminal Procedure, 1973 — Section 142(3), 177, 182(1), 184, 220(1), 482Negotiable Instruments Act, 1881 — Section 138, 142
High Courts29 Nov 2019Disposed Of
Imaging Solutions Pvt. Ltd. Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0172
Haryana Urban Development Authority Act 1977 — Section 17, 17(3)
High Courts29 Nov 2019Dismissed
Sanjay Garg And Another Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0171
High Courts28 Nov 2019Dismissed
Sukhjinder Singh Vs Khushwant Rai Joshi
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0206
Registration Act, 1908 — Section 17, 17(1)(d), 49East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts28 Nov 2019Allowed
Sunil Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0193
Indian Penal Code, 1860 — Section 306Code Of Criminal Procedure, 1973 — Section 438(2)