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Punjab And Haryana At Chandigarh judgments, 2019

2,912 judgments · page 18 of 146

High Courts26 Nov 2019Allowed

Daljit Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0132

Code Of Criminal Procedure, 1973 — Section 438Excise Act, 1914 — Section 61Indian Penal Code, 1860 — Section 420
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High Courts26 Nov 2019

Sunil @ Boxer Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0131

Code Of Criminal Procedure, 1973 — Section 439, 482Indian Penal Code, 1860 — Section 34, 307, 324Arms Act, 1959 — Section 25
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High Courts25 Nov 2019Allowed

Ms X (....) Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0221

Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities), Act, 1989 — Section 23(1)Indian Penal Code, 1860 — Section 375, 376DScheduled Castes And Scheduled Tribes (Prevention of Atrocities) Rules, 1995 — Rule 12(4)
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High Courts25 Nov 2019Disposed Of

Parvas Kaul Vs Parul Kaul

Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0219

Code Of Civil Procedure, 1908 — Order 6 Rule 6A, Order 6 Rule 17, Order 20 Rule 18(2)Constitution of India, 1950 — Article 227
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High Courts25 Nov 2019Dismissed

Adess Singh Vs Manpreet Singh Randhawa

Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0160

East Punjab Urban Rent Restriction Act, 1949 — Section 2(dd), 13B, 18APunjab Rent Act, 1995 — Section 3(1)(a), 75(2)
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High Courts22 Nov 2019Dismissed

Ashish Vs Annu

Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0170

Hindu Marriage Act, 1955 — Section 12, 13
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High Courts21 Nov 2019Allowed

Balo Devi @ Bano Devi Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0187

Punjab Municipal Employees Pension And General Provident Fund Rules, 1994 — Rule 2(j), 13Punjab Civil Services Rules, Volume I — Rule 3.17APunjab Civil Services Rules, Vol. II — Rule 3.17(ii)
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High Courts21 Nov 2019Allowed

Ankur Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0175

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366A, 506Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 6
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