High Courts19 Nov 2019Allowed
Tara Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0215
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 20 of 146
High Courts19 Nov 2019Allowed
Ramesh Poultry Farm And Another Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0185
Negotiable Instruments Act, 1881 — Section 138, 139Evidence Act, 1872 — Section 65B
High Courts19 Nov 2019Allowed
Kamaljit Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0125
Code Of Criminal Procedure, 1973 — Section 482
High Courts19 Nov 2019
Angoori And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0121
Limitation Act, 1963 — Section 5Land Acquisition Act, 1894 — Section 4
High Courts19 Nov 2019Allowed
Mehmood Hassan Vs Illias & Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0106
Code Of Criminal Procedure, 1973 — Section 311, 482Indian Penal Code, 1860 — Section 307, 500
High Courts19 Nov 2019Dismissed
Roop Lal & Others Vs Manpreet Kaur
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0102
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 498AProtection Of Women from Domestic Violence Act, 2005 — Section 2(b), 2(f), 2(q), 3, 4, 5, 9, 11, 12, 13, 17, 18, 19, 25, 28, 29, 36
High Courts19 Nov 2019Dismissed
Ishwar Singh Vs M.L. Kaushik, Ias, Director Secondary Education, Haryana
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0101
Contempt Of Courts Act, 1971 — Section 10, 12
High Courts19 Nov 2019Dismissed
Vinod Kumar Vs Sandeep Singh
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0090
Limitation Act, 1963 — Section 5, 14Code Of Criminal Procedure, 1973 — Section 378(4)Negotiable Instruments Act, 1881 — Section 138
High Courts19 Nov 2019Dismissed
Neelam Saini Vs Manoj Kumar Rai
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0089
Code Of Criminal Procedure, 1973 — Section 378(4)Negotiable Instruments Act, 1881 — Section 138, 138(a), 141, 142, 146
High Courts19 Nov 2019Allowed
Rajbir Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0088
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 306
High Courts19 Nov 2019Disposed Of
Saleem Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0084
Bonded Labour System (Abolition) Act, 1976 — Section 16, 17Constitution Of India, 1950 — Article 226
High Courts19 Nov 2019Dismissed
Manni @ Prince @ Maniya Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0083
Indian Penal Code, 1860 — Section 148, 149, 307, 323, 382Arms Act, 1959 — Section 25
High Courts19 Nov 2019Dismissed
Bhupinder Pal Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0082
Punjab Regional And Town Planning And Development Act, 1995 — Section 45(7), 45(8)
High Courts19 Nov 2019Dismissed
Vikram @ Khadd Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0081
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379, 379A, 392, 411
High Courts18 Nov 2019Disposed Of
Rajinder Singh Kohli Vs Land Acquisition Collector, Urban Estate, Gurgaon And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0168
Land Acquisition Act, 1894 — Section 4, 18, 23, 54
High Courts18 Nov 2019Dismissed
Manjit Lal Vs Charan Dass
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0149
East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 13B, 13B(3), 18A, 18A(4), 18A(5)
High Courts18 Nov 2019Dismissed
Satinder Mahajan Vs Jaswant Rai Sharma And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0127
Code Of Criminal Procedure, 1973 — Section 378(4)Indian Penal Code, 1860 — Section 120B, 406, 420, 506
High Courts18 Nov 2019Allowed
Indian Oil Corporation Limited Vs National Highway Authority Of India And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0120
Constitution Of India, 1950 — Article 226, 227
High Courts18 Nov 2019Partly Allowed
State Of Haryana And Another Vs Deepa Devi And Another
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0104
Land Acquisition Act, 1894 — Section 9, 18, 18(2)(b)
High Courts18 Nov 2019Partly Allowed
State Of Haryana And Another Vs Mudit Kumar And Another
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0103