High Courts16 Nov 2019Allowed
Ramsawroop Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0156
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 21 of 146
High Courts16 Nov 2019Dismissed
Kuldeep Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0133
Payment Of Gratuity Act, 1972 — Section 19
High Courts16 Nov 2019Dismissed
Happy Enterprises Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0119
High Courts16 Nov 2019Allowed
Gurpreet Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0118
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 25Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3(1)(b)
High Courts16 Nov 2019Dismissed
Dalbir Singh Salonki Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0117
High Courts16 Nov 2019Disposed Of
Maj. Ajit Singh Mehal Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0116
Constitution Of India, 1950 — Article 226
High Courts16 Nov 2019Dismissed
Shrey Kumar Garg Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0107
High Courts16 Nov 2019Allowed
Anita Vs Shakti
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0070
Hindu Marriage Act, 1955 — Section 13Indian Penal Code, 1860 — Section 447, 506
High Courts16 Nov 2019Dismissed
Jagmohan Singh Bhatti Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0068
Constitution Of India, 1950 — Article 164
High Courts16 Nov 2019Allowed
Kailash Sethi And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0067
Constitution Of India, 1950 — Article 226
High Courts16 Nov 2019Dismissed
P.R. Textiles Vs M/S Orion Fabrics Pvt. Ltd. And Another
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0051
Code Of Criminal Procedure, 1973 — Section 313, 378(4)Negotiable Instruments Act, 1881 — Section 138, 139
High Courts15 Nov 2019
Kamlesh Vs Bhal Singh Bishnoi, Sdo(C) Cum Asistant Collector Ist Grade Narwana, Jind
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0209
High Courts15 Nov 2019Disposed Of
Anita Rani And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0157
High Courts15 Nov 2019Allowed
Smt. Brijesh And Another Vs State Of Haryan Through Collector, Sonepat And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0143
Land Acquisition Act, 1894 — Section 4, 6, 18, 23, 24, 54Code Of Civil Procedure, 1908 — Order 41 Rule 27
High Courts15 Nov 2019Dismissed
Daljit Singh Dhingra Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0115
High Courts15 Nov 2019Allowed
Balwinder Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0114
Constitution Of India, 1950 — Article 226
High Courts15 Nov 2019Disposed Of
Ankur Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0113
Indian Penal Code, 1860 — Section 376, 452Code Of Criminal Procedure, 1973 — Section 439
High Courts15 Nov 2019Allowed
Phool Kanwar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0087
Indian Penal Code, 1860 — Section 409, 420, 438(2), 468, 471Haryana Panchayati Raj Act, 1994 — Section 53, 53(5), 175(0), 175(1)(i), 204Companies Act, 2013 — Section 237
High Courts15 Nov 2019Allowed
Ramphal Vs Chola Mandalam M.S. General Insurance Company Ltd. And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0069
Motor Vehicles Act, 1988 — Section 2(14), 2(21), 2(35), 2(47), 10, 10(2)(a), 10(2)(b), 10(2)(c), 10(2)(d), 10(2)(e), 10(2)(f), 10(2)(g), 10(2)(h), 10(2)(i), 10(2)(j)Motor Vehicles Rules, 1989 — Rule 8, 10(2)(d)
High Courts15 Nov 2019Disposed Of
Akhil Krishan Maggu & Anr. Vs Deputy Director, Directorate General Of Gst Intelligence & Ors.
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0060
Indian Penal Code, 1860 — Section 34, 149, 186, 353Finance Act, 1994 — Section 72, 73, 73A, 73A(3), 73A(4), 73C, 74, 83A, 89(1)(d), 90, 91Central Goods And Service Tax Act, 2017 — Section 16(2), 20, 21, 59, 60, 61, 62, 63, 64, 65, 66, 69, 69(2), 132, 132(1), 138(1)