High Courts21 Nov 2019Disposed Of
Monu Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0174
Bonded Labour System (Abolition) Act,1976 — Section 16, 17Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 19 of 146
High Courts21 Nov 2019Allowed
Vikash Vs Union Territory Of Chandigarh
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0173
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 120B, 376, 376(D), 376(2)Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 4, 6
High Courts21 Nov 2019Disposed Of
G.D. Gupta Vs Sh. R.N. Prashar And Another
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0155
Contempt Of Courts Act, 1971 — Section 10, 12
High Courts21 Nov 2019Allowed
Arvind Yadav And Another Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0142
Haryana Development And Regulation Of Urban Areas Act, 1975 — Section 3, 10Code Of Criminal Procedure, 1973 — Section 173, 173(2), 468, 468(1), 468(2), 469, 473
High Courts21 Nov 2019Allowed
Babu Lal And Others Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0141
Haryana Development And Regulation Of Urban Areas Act, 1975 — Section 10Code Of Criminal Procedure, 1973 — Section 173, 173(2), 468, 468(1), 468(2), 469, 473
High Courts21 Nov 2019Dismissed
Sanjay Garg And Others Vs V.K. Khurana, Superintending Engineer (Op), Uhbvn, Panipat And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0123
High Courts21 Nov 2019Allowed
Varinder Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0110
Code Of Criminal Procedure, 1973 — Section 83, 482
High Courts21 Nov 2019
Rattan Singh Vs Financial Commissioner Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0100
Punjab Land Revenue Rules, — Rule 15, 15(c), 15(d), 16, 19B, 19C, 19C(15), 27, 28, 29, 30Constitution Of India, 1950 — Article 14
High Courts21 Nov 2019Dismissed
Punjab State Co-Operative And Marketing Federation Limited, Chandigarh Vs M/S Khalsa Rice Mills, Dharamkot & Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0099
Arbitration And Conciliation Act, 1996 — Section 34
High Courts20 Nov 2019Disposed Of
Satnam Singh @ Satti Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0204
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 25, 29, 32B, 50Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 313
High Courts20 Nov 2019Dismissed
Ghulla Vs Shri Bant Singh And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0165
Contempt Of Courts Act, 1971 — Section 10, 12
High Courts20 Nov 2019Allowed
Satya Narain Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0154
Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts20 Nov 2019Allowed
Parveen Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0130
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 304B, 498A
High Courts20 Nov 2019Allowed
Mayank Bidyasar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0129
Indian Penal Code, 1860 — Section 120B, 323, 354, 406, 498A, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts20 Nov 2019Dismissed
Reliance General Insurance Co.Ltd. Vs Simarjit Kaur And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0128
High Courts20 Nov 2019Dismissed
Paramjit Singh Dhillon Vs Arun Kumar
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0126
Code Of Criminal Procedure, 1973 — Section 313, 378(4)Negotiable Instruments Act, 1881 — Section 138
High Courts20 Nov 2019Dismissed
Mehar Chand Vs Surjanath (D) Through L.Rs. And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0124
Land Acquisition Act, 1894 — Section 30
High Courts20 Nov 2019Allowed
Jaspinder Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0122
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 323, 342, 354D, 376, 506Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4
High Courts20 Nov 2019Allowed
Lakhwinder Singh Vs Kulwant Singh And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0112
Code Of Civil Procedure, 1908 — Order 6 Rule 17, Order 17 Rule 3Constitution Of India, 1950 — Article 227
High Courts20 Nov 2019Disposed Of
Amandeep Kumar @ Amandeep Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0105
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 212, 216, 379B, 411