High Courts28 Nov 2019Disposed Of
Jas Ram Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0192
Land Acquisition Act, 1894 — Section 4, 54
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 17 of 146
High Courts28 Nov 2019Dismissed
Harpreet Singh Bedi And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0191
Code Of Criminal Procedure, 1973 — Section 173, 482Indian Penal Code, 1860 — Section 380, 427, 454, 448, 511
High Courts28 Nov 2019Disposed Of
Baljinder Singh Vs Industrial Tribunal, Patiala & Another
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0186
Industrial Disputes Act, 1947 — Section 25F
High Courts28 Nov 2019Dismissed
Vijay Ganapati Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0163
Code Of Civil Procedure, 1908 — Section 151, Order 18 Rule 3AIndian Succession Act, 1925 — Section 276, 278
High Courts28 Nov 2019Dismissed
Raminder Singh Bhalla Vs Tarsem Singh Lally
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0152
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts27 Nov 2019Disposed Of
Santra And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0184
High Courts27 Nov 2019Disposed Of
Ramjan Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0183
High Courts27 Nov 2019Disposed Of
Jaswinder Kaur And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0182
High Courts27 Nov 2019Disposed Of
Inder Pal Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0181
High Courts27 Nov 2019Disposed Of
Hans Raj Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0180
High Courts27 Nov 2019Disposed Of
Balwinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0179
Indian Penal Code, 1860 — Section 34, 302, 323, 341
High Courts27 Nov 2019Dismissed
Balbir Singh And Others Vs Harmanjeet Singh And Another
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0139
Code Of Civil Procedure, 1908 — Order 6 Rule 17, Order 8 Rule 1A(3), Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1Constitution Of India, 1950 — Article 227
High Courts26 Nov 2019Disposed Of
Suman Sharma And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0213
High Courts26 Nov 2019Allowed
Rahul Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0208
Indian Penal Code, 1860 — Section 34, 120B, 328, 346, 365, 370(4)Code Of Criminal Procedure, 1973 — Section 161, 164, 173, 173(3)
High Courts26 Nov 2019Disposed Of
Satnam Singh Vs Financial Commissioner, Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 197 PLR 262
High Courts26 Nov 2019Disposed Of
Kuldeep Singh And Another Vs Financial Commissioner, Punjab, Chandigarh And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0177
High Courts26 Nov 2019Allowed
Gurnam Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0176
Code Of Criminal Procedure, 1973 — Section 439, 482Indian Penal Code, 1860 — Section 354Protection Of Children from Sexual Offences Act, 2012 — Section 8
High Courts26 Nov 2019Dismissed
Surinder Kumar Vs State Of Punjab & Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0151
High Courts26 Nov 2019Allowed
Deepa Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0148
High Courts26 Nov 2019Allowed
Avtar Singh And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0147
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 307, 323, 325, 341, 354A