High Courts13 Nov 2019Allowed
Ravi Kumar Vs Manju
Punjab And Haryana At Chandigarh · (2020) 197 PLR 344
Guardian And Wards Act, 1890 — Section 7, 9, 17, 25, 26
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 23 of 146
High Courts13 Nov 2019Dismissed
Lekh Raj Vs Ratni And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0056
Code Of Criminal Procedure, 1973 — Section 378(4)Indian Penal Code, 1860 — Section 148, 149, 323, 380, 382, 427, 452, 447, 458, 504, 506, 511
High Courts13 Nov 2019Dismissed
Dr. Priya Kansal Vs Naveen Kansal
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0055
Code Of Criminal Procedure, 1973 — Section 378(4)Negotiable Instruments Act, 1881 — Section 118, 138, 139
High Courts13 Nov 2019Dismissed
Aashutosh International Pvt. Ltd. Vs Punia Alloys Pvt. Ltd. And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0054
Code Of Criminal Procedure, 1973 — Section 313, 378(4)Negotiable Instruments Act, 1881 — Section 138, 141
High Courts13 Nov 2019Disposed Of
Dinesh Kumar Vs State Information Commission, Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 197 PLR 229
Right to Information Act, 2005 — Section 8(1)(j), 20(1)
High Courts13 Nov 2019Disposed Of
Dharmender Vs Devender And Othes
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0038
High Courts08 Nov 2019Partly Allowed
Gurjeet Singh Johar Vs State Of Punjab & Another
Punjab And Haryana At Chandigarh · (2020) 1 RCR(Criminal) 344
Code Of Criminal Procedure, 1973 — Section 41, 41(1)(b)(ii), 42, 47, 48, 58, 71, 72, 73, 70, 82, 87, 89, 167, 190, 204(1)(b), 356(5), 390, 482, 483Indian Penal Code, 1860 — Section 120B, 302, 304, 364, 367, 382, 392, 393, 394, 395, 396, 397, 398, 399, 400, 402, 406, 420, 436, 449, 459, 460
High Courts08 Nov 2019
Dilbag Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0144
Haryana Civil Services (Punishment And Appeal) Rules, 1987 — Rule 7, 7.3, 7.3(2)
High Courts08 Nov 2019Allowed
Krishan Kumar And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0097
Land Acquisition Act, 1894 — Section 4, 5A, 17Constitution Of India, 1950 — Article 226, 227
High Courts08 Nov 2019Disposed Of
Ved Parkash And Others Vs Financial Commissioner Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0075
High Courts08 Nov 2019Disposed Of
Kanchan Bala Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0073
High Courts08 Nov 2019Dismissed
Balwant Singh Vs Sgpc And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0072
High Courts08 Nov 2019Dismissed
Puneet Vs U.T., Chandigarh And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0057
Code Of Criminal Procedure, 1973 — Section 313, 378(3)Indian Penal Code, 1860 — Section 120B, 304, 304B, 306
High Courts08 Nov 2019Dismissed
Naveen Kumar & Another Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0040
Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Nov 2019Dismissed
Justice (Retd.) Ranjit Singh Vs Sukhbir Singh Badal & Another
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0039
Commissions Of Inquiry Act, 1952 — Section 3, 5(4), 7(1), 7(2), 10, 10A, 10(5), 10(3)(A)Code Of Criminal Procedure, 1973 — Section 87, 192, 197, 198, 198B(3), 199, 199(2), 199(5), 200, 200(a), 202, 203, 204, 244, 245, 245(2), 468, 482Indian Penal Code, 1860 — Section 21, 172, 173, 174, 175, 176, 177, 178, 179, 180, 181, 182, 183, 184, 185, 186, 187, 188, 189, 190, 191, 192, 193, 194, 195, 196, 197, 198, 199, 200, 201, 202, 203, 204, 205, 206, 207, 208, 209, 210, 211, 212, 213, 214, 215, 216, 217, 218, 219, 220, 221, 222, 223, 224, 225, 226, 227, 228, 229, 499
High Courts08 Nov 2019Allowed
Sukhpal Singh Vs Baljit Singh
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0030
Code Of Criminal Procedure, 1973 — Section 311, 313
High Courts07 Nov 2019Dismissed
Bakshish Kaur Vs Kewal Singh And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0058
Code Of Criminal Procedure, 1973 — Section 313, 378(4)Indian Penal Code, 1860 — Section 323, 324, 380, 425, 427, 452, 427, 480, 506
High Courts07 Nov 2019Disposed Of
Gurinder Singh @ Gurinderjit Singh Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0048
Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28, 34National Highways Authority Of India Act, 1988 — Section 3(J)Constitution Of India, 1950 — Article 14, 136, 226, 227
High Courts07 Nov 2019Dismissed
Chander Pal Singh Vs Shamlata Devi And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0046
High Courts07 Nov 2019Dismissed
Paramjeet Singh Chadha Vs Hidayat Ali
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0042
Code Of Criminal Procedure, 1973 — Section 311