High Courts05 Nov 2019Dismissed
Om Parkash Vs Ashok Kumar
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0092
Limitation Act, 1963 — Section 5, 14Code Of Criminal Procedure, 1973 — Section 313, 378(4)Indian Penal Code, 1860 — Section 499, 500
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 25 of 146
High Courts05 Nov 2019Disposed Of
Mahajan Dyeing & Milling Works Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0071
High Courts05 Nov 2019Dismissed
Sarla Devi Vs Bishamber Singh
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0059
Limitation Act, 1963 — Section 5Code Of Criminal Procedure, 1973 — Section 378(4)Negotiable Instruments Act, 1881 — Section 138
High Courts05 Nov 2019Allowed
Gulzar Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0050
Punjab Civil Services Rules, Volume I — Rule 2.2, 2.2(b)
High Courts05 Nov 2019Dismissed
Anukul Maiti (Cmd) I Core Services Limited Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0036
Code Of Criminal Procedure, 1973 — Section 200, 439Indian Penal Code, 1860 — Section 120B, 406, 409, 419, 420, 467, 468, 471Securities And Exchange Board Of India Act, 1992 — Section 24(1), 27
High Courts05 Nov 2019Dismissed
Amarjit Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0034
Indian Penal Code, 1860 — Section 420
High Courts05 Nov 2019Dismissed
Onkar Singh Vs Punjab State And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0031
High Courts05 Nov 2019Disposed Of
Bhup Singh Vs United India Insurance Co.Ltd. And Another
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0029
Motor Vehicles Act, 1988 — Section 2(30), 147, 147(1), 149(2)(b), 157, 157(1), 166
High Courts05 Nov 2019Dismissed
Krishan Vs Rohtak Co-Operative Sugar Mills Ltd.
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0028
High Courts05 Nov 2019Allowed
Paramjit Singh @ Pamma Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0027
Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Nov 2019Disposed Of
Sandeep Vs State Of Haryana & Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0008
Bonded Labour System (Abolition) Act, 1976 — Section 16, 17Constitution Of India, 1950 — Article 226
High Courts04 Nov 2019Dismissed
Mahinder Singh And Others Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0019
Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 406 Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts04 Nov 2019Allowed
M/S Sunny Wines Through Its Proprietor Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0014
Constitution Of India, 1950 — Article 14, 19(1)(g), 21
High Courts04 Nov 2019Disposed Of
Megha And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0012
Constitution Of India, 1950 — Article 21
High Courts04 Nov 2019Allowed
Sushil And Another Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0009
Indian Penal Code, 1860 — Section 34, 186, 307, 353Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 102, 173, 313
High Courts04 Nov 2019Disposed Of
Karan Garg Vs Panjab University And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0007
High Courts04 Nov 2019Allowed
Adfert Technologies Pvt. Ltd. Vs Union Of India & Ors.
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0006
Central Goods And Services Tax (CGST) Act, 2017 — Section 10, 140, 142(3)Additional Duties Of Excise (Goods Of Special Importance) Act, 1957 — Section 3Customs Tariff Act, 1975 — Section 3(1), 3(5)
High Courts02 Nov 2019Dismissed
Daryao Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0146
Code Of Criminal Procedure, 1973 — Section 313, 378(4)Indian Penal Code, 1860 — Section 406, 506
High Courts02 Nov 2019Dismissed
Satbir Singh And Others Vs Haryana State Electricity Board And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0145
High Courts02 Nov 2019Disposed Of
Sandeep Kumar And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0022