High Courts02 Nov 2019Disposed Of
Parsa Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0021
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 26 of 146
High Courts02 Nov 2019Disposed Of
Balwinder Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0020
High Courts02 Nov 2019Dismissed
Gori Shankar Chowdhary Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0003
Negotiable Instruments Act, 1881 — Section 138
High Courts01 Nov 2019Dismissed
Gaurav Arya Vs Anandita Jain
Punjab And Haryana At Chandigarh · (2020) 197 PLR 353
Hindu Marriage Act, 1955 — Section 13, 13(1)(ia), 13B, 25, 25(2)Code Of Civil Procedure, 1908 — Section 151Family Court Act, 1984 — Section 19(2)
High Courts01 Nov 2019Allowed
Charnjit Singh And Another Vs Amrit Pal Singh And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0063
Motor Vehicle Act, 1988 — Section 166
High Courts01 Nov 2019Dismissed
Lakhvir Singh Vs Karamjit Kaur
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0062
Hindu Marriage Act, 1955 — Section 9, 13Code Of Criminal Procedure, 1973 — Section 125
High Courts01 Nov 2019Disposed Of
C. Rajender Singh And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0047
High Courts01 Nov 2019Dismissed
Sachin Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0037
High Courts01 Nov 2019Allowed
Parminder Singh Alias Sunny Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0035
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 27, 61
High Courts01 Nov 2019Allowed
Lovepreet Kaur And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0018
Indian Penal Code, 1860 — Section 148, 149, 323, 341Code Of Criminal Procedure, 1973 — Section 320
High Courts01 Nov 2019Dismissed
Shamsher Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0017
Land Acquisition Act, 1894 — Section 4, 5A, 6
High Courts01 Nov 2019Dismissed
Amit Garg Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0013
High Courts01 Nov 2019Dismissed
Mange Ram And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0011
Land Acquisition Act, 1894 — Section 4, 5A, 6
High Courts01 Nov 2019Disposed Of
Tek Ram And Another Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0010
Land Acquisition Act, 1894 — Section 4, 23(2), 23(1A), 34, 54
High Courts01 Nov 2019Disposed Of
Deenamauhammad Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0005
Bonded Labour System (Abolition) Act, 1976 — Section 16, 17Constitution Of India, 1950 — Article 226
High Courts01 Nov 2019Dismissed
Jagtar Singh Vs Financial Commissioner Revenue, Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 197 PLR 142
High Courts01 Nov 2019Disposed Of
Shamim Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0002
Bonded Labour System (Abolition) Act, 1976 — Section 16, 17Constitution Of India, 1950 — Article 226
High Courts01 Nov 2019Dismissed
Gurdaspur Central Cooperative Bank Ltd. Vs Iqbal Singh
Punjab And Haryana At Chandigarh · (2019) 11 P&H CK 0001
Code Of Criminal Procedure, 1973 — Section 313, 378(4)Negotiable Instruments Act, 1881 — Section 118, 138, 139
High Courts31 Oct 2019Allowed
Facebook India Ltd. Vs Rajesh Duseja And Others
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0238
Information Technology Act, 2000 — Section 79, 79(1), 79(2), 79(3), 79(3)(b)Copyright Act, 1957 — Section 52, 52(c), 52(1)(c)Code Of Civil Procedure, 1908 — Order 1 Rule 10
High Courts31 Oct 2019Allowed
Amarjit Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 10 P&H CK 0236
Punjab Excise Act, 1914 — Section 61Code Of Criminal Procedure, 1973 — Section 82(1)